High Courts05 Sept 1928
Khatemannessa Bibi Vs Upendra Chandra Mandal and Others
Calcutta High Court · AIR 1928 Cal 804
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 4 of 24
High Courts05 Sept 1928
Bhairab Chandra Sinha Vs Kalidhan Roy Choudhury and Others
Calcutta High Court · AIR 1929 Cal 736
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
High Courts04 Sept 1928
Chhattoo Lal Misser and Company Vs Naraindas Baijnath Prasad
Calcutta High Court · 121 Ind. Cas. 403
High Courts04 Sept 1928
Nil Kanta Ghosal Vs Ram Chand Roy and Others
Calcutta High Court · AIR 1928 Cal 835 : 114 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Sept 1928
Emperor Vs Kisori Mohan Chaudhuri and Others
Calcutta High Court · AIR 1928 Cal 853 : 114 Ind. Cas. 96
Legal Practitioners Act, 1879 — Section 13
High Courts04 Sept 1928
Chhatto Lal Misser and Co. Vs Naraindas Baijnath Prasad
Calcutta High Court · AIR 1930 Cal 53
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts03 Sept 1928
Munshi Busoid and Others Vs Munshi Newaz Ahmed Khan
Calcutta High Court · 119 Ind. Cas. 116
High Courts03 Sept 1928
Busoid and Others Vs Newaj Ahmed Khan
Calcutta High Court · AIR 1929 Cal 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts03 Sept 1928
Etraj Mandal Vs Emperor
Calcutta High Court · AIR 1928 Cal 879
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Ors .
Calcutta High Court · AIR 1929 Cal 285
High Courts31 Aug 1928
Kumar Sarat Kumar Roy Vs Nabin Chandra Ram Chandra Shaha and Official Assignee of Calcutta
Calcutta High Court · AIR 1928 Cal 786
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Others
Calcutta High Court · 121 Ind. Cas. 562
High Courts28 Aug 1928
Musa Singh Vs Gostha Behary Chatterjee
Calcutta High Court · AIR 1929 Cal 657
Criminal Procedure Code, 1898 (CrPC) — Section 247, 528Penal Code, 1860 (IPC) — Section 426
High Courts28 Aug 1928
Ganga Prosad Vs Khitish Chandra Sanyal
Calcutta High Court · AIR 1929 Cal 21 : 118 Ind. Cas. 863
High Courts27 Aug 1928
Bimala Charan Rudra Vs Abdul Rahaman Dalal and Others
Calcutta High Court · AIR 1928 Cal 825 : 114 Ind. Cas. 81
Transfer of Property Act, 1882 — Section 58
High Courts24 Aug 1928
Srish Chandra Bhaduri and Others Vs Brojobashi Pramanik
Calcutta High Court · AIR 1929 Cal 157
High Courts24 Aug 1928
Abdul Rahim Oosman and Co. Vs Ojamshee Purshottamdas and Co.
Calcutta High Court · AIR 1930 Cal 5
Arbitration Act, 1940 — Section 15Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 14
High Courts23 Aug 1928
Tiku Kahar Vs Equitable Coal Co. Ltd.
Calcutta High Court · AIR 1930 Cal 58
Workmens Compensation Act, 1923 — Section 30
High Courts23 Aug 1928
Jitendra Nath Roy Vs Provat Chandra Kanjilal and Others
Calcutta High Court · AIR 1929 Cal 303
Bengal Tenancy Act, 1885 — Section 52(B)
High Courts23 Aug 1928
Arun Chandra Sinha Vs Rahim Baksh Jahgirdar
Calcutta High Court · AIR 1930 Cal 81