High Courts28 Nov 1928
Sati Prosad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · AIR 1929 Cal 325
Bengal Tenancy Act, 1885 — Section 184Limitation Act, 1963 — Section 14
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 3 of 24
High Courts28 Nov 1928
Sati Prasad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · 121 Ind. Cas. 673
High Courts27 Nov 1928
Amulya Charan Sur Vs The Coral Engineering Works, Ltd.
Calcutta High Court · 115 Ind. Cas. 177
Limitation Act, 1963 — Section 19
High Courts27 Nov 1928
Amulya Charan Sur Vs Coral Engineering Works Ltd.
Calcutta High Court · AIR 1929 Cal 155
Limitation Act, 1963 — Section 19
High Courts27 Nov 1928
Harendra Narayan Chaki Vs Secretary, Bar Association
Calcutta High Court · AIR 1929 Cal 196
Legal Practitioners Act, 1879 — Section 36
High Courts07 Nov 1928
Panchu Gopal Shaw Vs Emperor
Calcutta High Court · AIR 1929 Cal 99
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 4
High Courts16 Sept 1928
Krishna Chandra Das Vs Jotindra Nath Porial and Another
Calcutta High Court · AIR 1929 Cal 159a : 114 Ind. Cas. 415
Provincial Insolvency Act, 1920 — Section 33
High Courts15 Sept 1928
Bhairab Chandra Sinha Vs Kalidhan Roy Choudhury and Others
Calcutta High Court · (1928) 09 CAL CK 0019
High Courts12 Sept 1928
Sarat Chandra Pal Vs Barlow and Co.
Calcutta High Court · AIR 1928 Cal 782 : 113 Ind. Cas. 860
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts12 Sept 1928
Kamal Kumar Datta and Another Vs Nandalal Dubey
Calcutta High Court · AIR 1929 Cal 37
Evidence Act, 1872 — Section 3
High Courts12 Sept 1928
Tarini Charan Bhattacharjee and Others Vs Kedar Nath Haldar
Calcutta High Court · AIR 1928 Cal 777 : 115 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 1928
Nalini Kumar Chakrabartty Vs Gadadhar Choudhury and Others
Calcutta High Court · AIR 1929 Cal 418
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 80
High Courts10 Sept 1928
Mahim Chandra Banikya and Others Vs Karamali and Others
Calcutta High Court · AIR 1929 Cal 516
High Courts10 Sept 1928
Naida Basmi Majhi and Others Vs Rajendra Chandra Mala and Others
Calcutta High Court · 115 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts10 Sept 1928
Prasanna Kumar Sarma and Others Vs Satish Chandra Sarma and Others
Calcutta High Court · AIR 1929 Cal 666
High Courts07 Sept 1928
Kazi Bazlur Rahman Vs Emperor
Calcutta High Court · AIR 1929 Cal 1
Criminal Procedure Code, 1898 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 302, 84
High Courts07 Sept 1928
Naresh Chandra Basu Vs Hayder Sheikh Khan and Others
Calcutta High Court · AIR 1929 Cal 28
High Courts07 Sept 1928
P.N. Dutt Choudhuri and Others Vs J.H. Blades
Calcutta High Court · AIR 1928 Cal 843 : 115 Ind. Cas. 585
Provincial Insolvency Act, 1920 — Section 42(1)(a)
High Courts05 Sept 1928
Sambhu Nath Bandopadhya Vs Gopi Lal Seal
Calcutta High Court · AIR 1929 Cal 734 : 121 Ind. Cas. 367