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Calcutta High Court judgments, 1928

472 judgments · page 2 of 24

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High Courts14 Dec 1928

Ebrahim Molla Vs Emperor

Calcutta High Court · AIR 1929 Cal 415

Criminal Procedure Code, 1898 (CrPC) — Section 306, 307
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High Courts13 Dec 1928

Durga Prasad Thakur Vs Tarakeswar Moulik and Others

Calcutta High Court · AIR 1929 Cal 492

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High Courts13 Dec 1928

Kasim Ali (Molla) Vs Mohammad Tafazzal Hossain and Others

Calcutta High Court · AIR 1929 Cal 204

Criminal Procedure Code, 1898 (CrPC) — Section 182, 182(1)
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High Courts11 Dec 1928

Babarali Sardar and Others Vs Emperor

Calcutta High Court · AIR 1929 Cal 182

Criminal Procedure Code, 1898 (CrPC) — Section 162
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High Courts11 Dec 1928

Abedali Fakir and Others Vs Emperor

Calcutta High Court · AIR 1929 Cal 728

Criminal Procedure Code, 1898 (CrPC) — Section 276, 279Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts11 Dec 1928

Superintendent and Remembrancer of Legal Affairs Vs Darbesh Ali and Others

Calcutta High Court · AIR 1929 Cal 174

Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 147, 225(B)
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High Courts11 Dec 1928

Abidali Fakir and Others Vs Emperor

Calcutta High Court · 121 Ind. Cas. 569

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High Courts10 Dec 1928

Sundermull and Others Vs John Carapiet Galstaun

Calcutta High Court · AIR 1929 Cal 387

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
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High Courts10 Dec 1928

Newaj Ali Molla Vs Emperor

Calcutta High Court · 118 Ind. Cas. 368

Criminal Procedure Code, 1898 (CrPC) — Section 162
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High Courts10 Dec 1928

Monmatha Nath Dutt and Others Vs Matilal Mitra and Others

Calcutta High Court · 122 Ind. Cas. 220

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High Courts10 Dec 1928

Manmatha Nath Dutt and Others Vs Matilal Mitra and Others

Calcutta High Court · AIR 1929 Cal 719

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 6(e)
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High Courts10 Dec 1928

Mohim Chandra Nath Bhowmick Vs Emperor

Calcutta High Court · AIR 1929 Cal 172

Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 407(2), 476, 476B, 537Penal Code, 1860 (IPC) — Section 426
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High Courts10 Dec 1928

Bengal National Bank, Ltd. Vs Jatindra Nath Mazumdar and Others

Calcutta High Court · AIR 1929 Cal 714 : 121 Ind. Cas. 741

Contract Act, 1872 — Section 264Limitation Act, 1963 — Section 21(2)
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High Courts07 Dec 1928

Bistupada Bera Vs Srinath Chandra Mandal and Others

Calcutta High Court · AIR 1929 Cal 258

Bengal Tenancy Act, 1885 — Section 12, 13, 15
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High Courts07 Dec 1928

Eakubali Pandit Vs Muhammad Ali and Others

Calcutta High Court · AIR 1929 Cal 450 : 122 Ind. Cas. 550

Bengal Tenancy Act, 1885 — Section 49(b), 66
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High Courts06 Dec 1928

Satyabhama De Vs Jatindra Mohan Deb and Others

Calcutta High Court · AIR 1929 Cal 269

Partition Act, 1893 — Section 4, 8Transfer of Property Act, 1882 — Section 44
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High Courts05 Dec 1928

Anil Krista Das Vs Badam Santra

Calcutta High Court · AIR 1929 Cal 175

Criminal Procedure Code, 1898 (CrPC) — Section 200, 222(2)Penal Code, 1860 (IPC) — Section 406, 75
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High Courts05 Dec 1928

Madhab Gobinda Ray Vs Secy. of State

Calcutta High Court · AIR 1929 Cal 826 : 121 Ind. Cas. 572

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High Courts29 Nov 1928

Hason Ali and Others Vs Gurudas Kapali and Others

Calcutta High Court · AIR 1929 Cal 188

Evidence Act, 1872 — Section 68, 71Limitation Act, 1963 — Section 22
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High Courts29 Nov 1928

Nafar Chandra Pal Chowdhury Vs Jatindra Nath Das and Others

Calcutta High Court · AIR 1929 Cal 206

Bengal Tenancy Act, 1885 — Section 153, 180(a)(b), 24
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