High Courts05 Jan 1928
K.S. Banerjee Vs Jatindra Nath Paul and Others
Calcutta High Court · AIR 1928 Cal 475 : 108 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 24 of 24
High Courts05 Jan 1928
Muralidhar Ram Narayan Vs The Corporation Of Calcutta
Calcutta High Court · 108 Ind. Cas. 241
Calcutta Municipal Act, 1923 — Section 385(1), 488(1), 488(2)
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya
Calcutta High Court · 108 Ind. Cas. 44
High Courts05 Jan 1928
Din Dayal Shah Vs Ram Babu Represented by the Deputy Registrar
Calcutta High Court · 115 Ind. Cas. 363
Land Acquisition Act, 1894 — Section 32
High Courts04 Jan 1928
Bhabesh Chandra Banerjee and Others Vs Shyama Sundari Debi and Others
Calcutta High Court · AIR 1928 Cal 399 : 108 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts04 Jan 1928
Hefajuddin Talukdar Vs Nabi Nasya and Others
Calcutta High Court · AIR 1928 Cal 416 : 108 Ind. Cas. 246
High Courts04 Jan 1928
Jatindra Nath Ray Vs Nagendra Nath Ray and Others
Calcutta High Court · AIR 1928 Cal 289
High Courts04 Jan 1928
Jatindra Nath Roy Vs Nagendra Nath Roy and Others
Calcutta High Court · 108 Ind. Cas. 246a
High Courts04 Jan 1928
Mohar Ali Vs Abdul Karim Sarkar and Others
Calcutta High Court · 107 Ind. Cas. 742
Usurious Loans Act, 1918 — Section 3(1)(a), 3(1)(b)
High Courts03 Jan 1928
Lachmi Chand Jhawar Vs Bipin Behari Ghose
Calcutta High Court · AIR 1928 Cal 644 : 115 Ind. Cas. 356
High Courts03 Jan 1928Dismissed
Ramsahai Mull Mare Vs Joylall
Calcutta High Court · (1928) 01 CAL CK 0035
High Courts02 Jan 1928
Ramshai Mull More Vs Joylall
Calcutta High Court · AIR 1928 Cal 840
Arbitration Act, 1940 — Section 15