High Courts13 Jan 1928
Kanto Mohan Mullick Vs John Carapiet Galstaun and Another
Calcutta High Court · AIR 1930 Cal 547
Bankruptcy Act, 1914 — Section 33(2)Contract Act, 1872 — Section 16Provincial Insolvency Act, 1920 — Section 40
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 23 of 24
High Courts13 Jan 1928
Ramnarain Roy Chowdhury and Another Vs Biswanath Banerjee
Calcutta High Court · 112 Ind. Cas. 456
High Courts12 Jan 1928
Rama Nath Parui Vs Harish Chandra Biswas and Another
Calcutta High Court · AIR 1928 Cal 347 : 108 Ind. Cas. 41
Bengal Tenancy Act, 1885 — Section 148A
High Courts12 Jan 1928
Ram Saran Mandal and Others Vs Radha Raman Mandal
Calcutta High Court · AIR 1929 Cal 88 : 113 Ind. Cas. 847
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1928
Gaizaddy and Others Vs Soroj Kumar Acherjee Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 849
High Courts09 Jan 1928
Commercial Properties, Ltd. Vs Commissioner of Income Tax, Bengal
Calcutta High Court · (1928) 01 CAL CK 0061
High Courts09 Jan 1928
In Re: A Vakil
Calcutta High Court · AIR 1928 Cal 817 : 114 Ind. Cas. 490 : 114 Ind. Cas. 137
High Courts09 Jan 1928
Siti Fakir Vs Chand Bewa and Others
Calcutta High Court · AIR 1928 Cal 389 : 108 Ind. Cas. 46
Contract Act, 1872 — Section 69, 70
High Courts09 Jan 1928
In Re: Commercial Properties Ltd.
Calcutta High Court · AIR 1928 Cal 456 : 113 Ind. Cas. 848
Income Tax Act, 1922 — Section 10, 9
High Courts09 Jan 1928
Lila Singh Vs Chandra Badan Singh and Others
Calcutta High Court · AIR 1928 Cal 343 : 108 Ind. Cas. 43
High Courts09 Jan 1928
Kali Kumar Gangopadhya Vs Ananda Chandra Gangopadhya and Others
Calcutta High Court · 108 Ind. Cas. 589
High Courts06 Jan 1928
Kalimaddin Vs Hara Sundari Sen and Others
Calcutta High Court · 109 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 30
High Courts06 Jan 1928
Luxmi Industrial Bank Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · AIR 1928 Cal 609
High Courts06 Jan 1928
Laxmi Industrial Bank, Ltd. Vs Dinesh Chandra Roy Choudhury
Calcutta High Court · 113 Ind. Cas. 105
High Courts05 Jan 1928
Bir Bikkram Kishore Manikya Bahadur Vs Dasharath Rishi and Others
Calcutta High Court · AIR 1928 Cal 563
High Courts05 Jan 1928
Shiba Kumari Debi Vs Mt. Daksha Bala Dassi Chowdhurani and Others
Calcutta High Court · AIR 1928 Cal 296 : 110 Ind. Cas. 49
High Courts05 Jan 1928
Nilmani Mondal Vs Chekan Mondal and Others
Calcutta High Court · AIR 1928 Cal 408a : 108 Ind. Cas. 245
High Courts05 Jan 1928
Hriday Nath Sarkar Vs Niroda Sundari Dasya and Another
Calcutta High Court · AIR 1928 Cal 334
High Courts05 Jan 1928
Murlidhar Ram Narayan Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 387
Calcutta Municipal Act, 1923 — Section 488(1)
High Courts05 Jan 1928
Nil Kamal Bhattacharjya and Another Vs Kamakshya Charan Bhattacharjya and Another
Calcutta High Court · AIR 1928 Cal 539
Partition Act, 1893 — Section 4