High Courts03 Feb 1928
Bepin Behary Dey and Others Vs The Midnapore Zemindary Co., Ltd.
Calcutta High Court · 110 Ind. Cas. 444
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 21 of 24
High Courts02 Feb 1928
Satu Pramanik and Another Vs Joynab Bibi and Others
Calcutta High Court · 110 Ind. Cas. 438
High Courts02 Feb 1928
Sailabala Dasi Vs Baidya Nath Rakshit and Another
Calcutta High Court · AIR 1928 Cal 580 : 110 Ind. Cas. 542
Succession Act, 1925 — Section 230
High Courts02 Feb 1928
Tarini Charan Sardar and Others Vs Srish Chandra Pal
Calcutta High Court · AIR 1928 Cal 880
Bengal Tenancy Act, 1885 — Section 115, 160, 50(2)
High Courts01 Feb 1928Allowed
Bhadreswar Sardar Vs Emperor
Calcutta High Court · (1928) 02 CAL CK 0067
High Courts01 Feb 1928
Akshoy Coomar Gope and Others Vs Kali Narayan Roy on his death his heir and legal representative Siddheswari Prosad Ray Chowdhury
Calcutta High Court · 110 Ind. Cas. 529
High Courts01 Feb 1928Allowed
Bhadreswar Sardar Vs The Empeor
Calcutta High Court · (1928) 02 CAL CK 0062
High Courts01 Feb 1928
Jabbar Ali Sardar and Others Vs Monmohan Pandey
Calcutta High Court · AIR 1929 Cal 110 : 114 Ind. Cas. 485
Bengal Tenancy Act, 1885 — Section 105, 106, 30(b)
High Courts01 Feb 1928
Corporation of Calcutta Vs Asoke Kumar De
Calcutta High Court · AIR 1928 Cal 743 : 113 Ind. Cas. 166
Calcutta Municipal Act, 1923 — Section 538
High Courts01 Feb 1928
Dwijendra Mohan Shaha and Others Vs Lalit Mohan Shaha and Others
Calcutta High Court · 110 Ind. Cas. 510
High Courts01 Feb 1928
Debendra Nath Roy and Others Vs Kartic Prasad Das
Calcutta High Court · AIR 1929 Cal 68 : 114 Ind. Cas. 483
Limitation Act, 1963 — Section 20, 31
High Courts31 Jan 1928
S. Mukherjee Vs Manager, Harun Tar Mohammed and Co.
Calcutta High Court · AIR 1928 Cal 484
Bengal General Clauses Act, 1899 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts31 Jan 1928
M. Barnard Vs G.H. Barnard
Calcutta High Court · AIR 1928 Cal 657
Divorce (Amendment) Act, 1926 — Section 2
High Courts31 Jan 1928
Haripada Saha and Others Vs Debnath Mandal and Others
Calcutta High Court · AIR 1928 Cal 749 : 110 Ind. Cas. 427
High Courts30 Jan 1928
Subhas Chandra Bose Vs R. Knight and Sons and Another
Calcutta High Court · AIR 1929 Cal 69 : 113 Ind. Cas. 834
Government of India Act, 1915 — Section 72
High Courts30 Jan 1928
Mahendra Nath Kamilya Vs Khetra Mohan Bera and Another
Calcutta High Court · AIR 1928 Cal 593
Civil Procedure Code, 1908 (CPC) — Section 102Presidency Small Cause Courts Act, 1882 — Section 15
High Courts30 Jan 1928
Kalisaran Chakrabarty Vs Bijoy Gobindo Chakrabarty and Others
Calcutta High Court · 110 Ind. Cas. 435
High Courts30 Jan 1928
Upendra Nandan Das Mahapatra and Others Vs Banamali Charan Pati and Others
Calcutta High Court · AIR 1928 Cal 709
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Section 102
High Courts26 Jan 1928
Titan Pramanik and Others Vs Chintan Pramanik
Calcutta High Court · AIR 1929 Cal 96
Penal Code, 1860 (IPC) — Section 147, 325
High Courts25 Jan 1928
Abdul Rahim and Others Vs Tufan Gazi and Others
Calcutta High Court · AIR 1928 Cal 584