High Courts20 Feb 1928
Keramat Ali Vs Emperor
Calcutta High Court · AIR 1928 Cal 862 : 113 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 19 of 24
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Ramapada Ghose and Sons
Calcutta High Court · AIR 1929 Cal 63
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928
Muktaram Rakhit and Others Vs Gomasta Mahato and Others
Calcutta High Court · AIR 1928 Cal 654
High Courts17 Feb 1928
Payari Mohan Mahajan and Others Vs Siddique Ahmed and Others
Calcutta High Court · AIR 1928 Cal 531a : 117 Ind. Cas. 675
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Feb 1928
Rameswar Prosad Kessur Prosad Vs Bamapada Ghose and Sons
Calcutta High Court · 115 Ind. Cas. 85
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts17 Feb 1928Allowed
Panchu Mandal and Others Vs The Emperor
Calcutta High Court · (1928) 02 CAL CK 0003
High Courts16 Feb 1928
Deb Narayan Bhakat and Others Vs Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · AIR 1928 Cal 684
Bengal Tenancy Act, 1885 — Section 105
High Courts16 Feb 1928
Tata Iron and Steel Co. Ltd. Vs Radha Moni Dasi and Others
Calcutta High Court · AIR 1928 Cal 826 : 110 Ind. Cas. 644
High Courts16 Feb 1928
Sasi Mohan Saha and Others Vs Hari Nath Saha
Calcutta High Court · AIR 1928 Cal 459 : 110 Ind. Cas. 60
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 43
High Courts16 Feb 1928
Sarat Chandra Deb and Others Vs Dharani Mohan Roy
Calcutta High Court · AIR 1928 Cal 508 : 113 Ind. Cas. 240
Cess Act, 1880 — Section 17
High Courts16 Feb 1928
Deb Narain Bhakat and Others Vs Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · 110 Ind. Cas. 395
High Courts16 Feb 1928
Shriram and Mahadeo a firm of merchants Vs Mukh Ram Agarwala
Calcutta High Court · 110 Ind. Cas. 432
High Courts16 Feb 1928
Radha Kanta Dass Vs Baerlein Bros. Ltd.
Calcutta High Court · AIR 1929 Cal 97 : 117 Ind. Cas. 540
Arbitration Act, 1940 — Section 19
High Courts15 Feb 1928
Makhan Lal Modak Vs Bejoy Gopal Nundy and Others
Calcutta High Court · AIR 1928 Cal 892 : 114 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 167
High Courts15 Feb 1928
Madhab Chandra Mandal and Others Vs Tilottama Dasi and Others
Calcutta High Court · AIR 1928 Cal 751 : 110 Ind. Cas. 445
Bengal Tenancy Act, 1885 — Section 103B
High Courts15 Feb 1928
Kanta Mohan Mullik and Others Vs Gopi Nath Santra and Others
Calcutta High Court · AIR 1928 Cal 355
High Courts14 Feb 1928
Mahim Chandra Banikya Vs Sarafatulla and Others
Calcutta High Court · 114 Ind. Cas. 789
High Courts14 Feb 1928
Kanto Mohan Mullick and Others Vs Jadab Chandra Khara and Others
Calcutta High Court · AIR 1928 Cal 353
Bengal Tenancy Act, 1885 — Section 153Evidence Act, 1872 — Section 13
High Courts13 Feb 1928
Abdul Alim Abed and Another Vs Mt. Abir Jan Bibi and Another
Calcutta High Court · AIR 1928 Cal 368 : 110 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Section 92