High Courts02 Mar 1928
Daulat Ali Molla Vs Hedail Molla and Others
Calcutta High Court · AIR 1928 Cal 703 : 117 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 146
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 18 of 24
High Courts02 Mar 1928
Secy. of State Vs Sati Prasad Garga and Others
Calcutta High Court · AIR 1929 Cal 197
Cess Act, 1880 — Section 41, 6
High Courts02 Mar 1928
Secretary of State for India Vs Sati Prasad Garga and Others
Calcutta High Court · 115 Ind. Cas. 185
Bengal Cess Act, 1880 — Section 4, 5, 6
High Courts01 Mar 1928
Ayetonnessa Bibi Vs Amjed Ali and Others
Calcutta High Court · AIR 1928 Cal 717
High Courts29 Feb 1928
Suresh Chandra Chatterjee Vs Kanti Chandra Bhattacharjee
Calcutta High Court · AIR 1928 Cal 436 : 110 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 106
High Courts28 Feb 1928
Bama Charan Das Vs Gadadhar Das
Calcutta High Court · AIR 1929 Cal 322 : 121 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts27 Feb 1928Allowed
Gopendra Krishna Saha and Others Vs Mati Lal Agarwalla
Calcutta High Court · (1928) 02 CAL CK 0037
High Courts27 Feb 1928
Kasi Nath Ghosh and Another Vs Himmat Ali Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 720 : 117 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Feb 1928
Tarak Nath Saha and Others Vs Moti Lal Agarwala and Others
Calcutta High Court · AIR 1928 Cal 559 : 117 Ind. Cas. 677
High Courts26 Feb 1928
Mt. Fatima Khatun Vs Fazlal Karim Mea
Calcutta High Court · AIR 1928 Cal 303 : 110 Ind. Cas. 52
Majority Act, 1875 — Section 2
High Courts24 Feb 1928
Karali Prosad Dutta and Another Vs E.I. Ry. Co.
Calcutta High Court · AIR 1928 Cal 498
Evidence Act, 1872 — Section 60, 67
High Courts24 Feb 1928
The East Indian Railway Company and Another Vs Shew Bux Roy Ghanshyamdas
Calcutta High Court · 112 Ind. Cas. 303
High Courts24 Feb 1928
E.I. Ry. Co. and Another Vs Shewbux Roy Ghanshyamdas
Calcutta High Court · AIR 1928 Cal 491
Railways Act, 1890 — Section 72(2)
High Courts24 Feb 1928
Akhoy Kumar Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 320 : 114 Ind. Cas. 139
Calcutta Municipal Act, 1923 — Section 406, 488
High Courts24 Feb 1928
Begraj Gadhuram Vs E.I. Ry. Co. and Another
Calcutta High Court · AIR 1928 Cal 697
Railways Act, 1890 — Section 77
High Courts23 Feb 1928
M. Mujibar Rahaman Vs Isub Surati
Calcutta High Court · AIR 1928 Cal 546
Evidence Act, 1872 — Section 116
High Courts22 Feb 1928
Krishna Lal Sadhu and Another Vs Pramila Bala Dassi
Calcutta High Court · 114 Ind. Cas. 658
Contract Act, 1872 — Section 2(d)Married Womens Property Act, 1874 — Section 6
High Courts22 Feb 1928
Krishna Lal Sadhu and Another Vs Mt. Promila Bala Dasi
Calcutta High Court · AIR 1928 Cal 518
Civil Procedure Code, 1908 (CPC) — Section 60Contract Act, 1872 — Section 2(d)
High Courts22 Feb 1928
K. S. Bonnerjee, Official Receiver Vs Kamdar Ali and Others
Calcutta High Court · 117 Ind. Cas. 848
High Courts21 Feb 1928
Dwijapada Haldar and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 401