High Courts10 Feb 1928
Mahommad Husain Choudhury Vs Khana Kazi and Others
Calcutta High Court · 113 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 147A, 29
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 20 of 24
High Courts10 Feb 1928
Mahommad Hossein Choudhury Vs Khana Kazi and Others
Calcutta High Court · AIR 1928 Cal 606
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Feb 1928
Satindra Nath Sen Gupta Vs Emperor
Calcutta High Court · AIR 1928 Cal 438
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Evidence Act, 1872 — Section 11
High Courts10 Feb 1928
Bejoy Chand Mahatab Vs Gurupada Haldar and Others
Calcutta High Court · 117 Ind. Cas. 842
High Courts10 Feb 1928
Rajjab Ali and Others Vs Miajan and Others
Calcutta High Court · AIR 1928 Cal 830 : 110 Ind. Cas. 638
High Courts09 Feb 1928
Hemendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1929 Cal 192 : 114 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 190aPenal Code, 1860 (IPC) — Section 420
High Courts09 Feb 1928
Taser Mondal Vs Prokash Chandra Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 31
Cess Act, 1880 — Section 20(b)
High Courts09 Feb 1928Allowed
Aghore Nath Haldar Vs Chairman, Jangipur Municipality
Calcutta High Court · (1928) 02 CAL CK 0038
High Courts09 Feb 1928
Manir Ahamed Chowdhury Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1929 Cal 195
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 471
High Courts09 Feb 1928
Aghore Nath Haldar Vs Dwijapada Chatterjee
Calcutta High Court · AIR 1928 Cal 832
High Courts08 Feb 1928
Ambica Charan Kundu and Others Vs Kumud Mohun Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 893 : 110 Ind. Cas. 521
Evidence Act, 1872 — Section 11, 13, 157, 32(2), 35
High Courts08 Feb 1928
Bhola Nath Bose Vs Mt. Nagendra Bala Chaudhurani and Another
Calcutta High Court · AIR 1928 Cal 810 : 110 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1928
Baikuntha Nath Das Vs Sheik Azidulla and Others
Calcutta High Court · AIR 1928 Cal 870
Limitation Act, 1963 — Article 121
High Courts07 Feb 1928
Sourindra Nath Basu and Others Vs Nirmal Chandra Banerjee and Others
Calcutta High Court · AIR 1928 Cal 882 : 117 Ind. Cas. 693
High Courts07 Feb 1928
Samiuddin and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 500
Penal Code, 1860 (IPC) — Section 395, 75
High Courts07 Feb 1928
Aroth Vs Craig Jute Mills Ltd.
Calcutta High Court · AIR 1928 Cal 481
Workmens Compensation Act, 1923 — Section 11(6), 27
High Courts06 Feb 1928
Akhoy Kumar Dey and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 495 : 114 Ind. Cas. 131
Merchandise Marks Act, 1889 — Section 15
High Courts03 Feb 1928
Shaik Abdul Karim Vs Thakurdas Thakur and Others
Calcutta High Court · AIR 1928 Cal 844 : 113 Ind. Cas. 843
High Courts03 Feb 1928
Maffizuddin Bepari Vs Jelaluddin and Others
Calcutta High Court · AIR 1928 Cal 748 : 110 Ind. Cas. 448