High Courts25 Jan 1928
Sarada Charan Sen and Another Vs Banka Behari Das and Others
Calcutta High Court · AIR 1928 Cal 474 : 108 Ind. Cas. 584
Civil Procedure Code, 1908 (CPC) — Section 2(12)
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 22 of 24
High Courts25 Jan 1928
Haran Chandra Saha and Another Vs Behari Lal Bhumia and Others
Calcutta High Court · AIR 1928 Cal 560
Estates Partition Act, 1897 — Section 81
High Courts25 Jan 1928
Court of Wards, Durga Prosad Sen Gupta and Others Vs Madhab Krishna Nandy and Others
Calcutta High Court · AIR 1928 Cal 824 : 110 Ind. Cas. 871
High Courts25 Jan 1928
Adhar Chandra Bhattacharya and Others Vs Srimati Sushila Sundaripal
Calcutta High Court · 109 Ind. Cas. 35
High Courts24 Jan 1928
Shaik Sattar Dewan and Others Vs Shaik Sajed Ali and Others
Calcutta High Court · 108 Ind. Cas. 732
High Courts24 Jan 1928
Kanteswar Sarkar and Another Vs Indramani Dashya
Calcutta High Court · AIR 1928 Cal 512
Bengal Tenancy Act, 1885 — Section 153
High Courts23 Jan 1928
Khagendra Prasanna Sen Vs Sasi Mohan Tarkasastri and Others
Calcutta High Court · AIR 1928 Cal 406 : 110 Ind. Cas. 340
Bengal Tenancy Act, 1885 — Section 52
High Courts23 Jan 1928
Gopeswar Sen and Others Vs Burdwanadhipati Maharajadhiraj Bijoy Chand Mahatab Bahadur
Calcutta High Court · AIR 1928 Cal 854 : 108 Ind. Cas. 883
Bengal Tenancy Act, 1885 — Section 105
High Courts20 Jan 1928
Pulin Behary Nandi Vs Emperor
Calcutta High Court · 115 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 333
High Courts19 Jan 1928
Sarat Kumar Roy Vs Surendra Nath Joardar and Others
Calcutta High Court · AIR 1928 Cal 428 : 108 Ind. Cas. 587
High Courts19 Jan 1928
Sita Nath Chakravarti Vs Bepin Behari Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 529
High Courts18 Jan 1928
Sadar Ali Karikar Vs Sreemati Abeda Bibi and Others
Calcutta High Court · AIR 1928 Cal 549 : 113 Ind. Cas. 153
High Courts18 Jan 1928
Promode Nath Sinha Roy and Others Vs Harishee Bagdhi
Calcutta High Court · AIR 1929 Cal 78 : 113 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 14, Order 18 Rule 5, Order 18 Rule 8, 115
High Courts18 Jan 1928
Ram Gopal Goenka Vs Narayan Das Chandra
Calcutta High Court · AIR 1928 Cal 446 : 108 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 188
High Courts18 Jan 1928
Nibaran Chandra Dhara Modak and Another Vs Kristo Mohan Kundu
Calcutta High Court · AIR 1928 Cal 597
High Courts18 Jan 1928
G.H.C. Ariff Vs Jadu Nath Majumdar
Calcutta High Court · AIR 1929 Cal 101
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts17 Jan 1928
Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others
Calcutta High Court · AIR 1929 Cal 22
Evidence Act, 1872 — Section 116
High Courts17 Jan 1928
Abinas Chandra Majhi and Another Vs Pratul Chandra Ghose
Calcutta High Court · AIR 1928 Cal 448 : 108 Ind. Cas. 585
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Section 66(1)Evidence Act, 1872 — Section 32(2)
High Courts17 Jan 1928
Mt. Machuni Bibi Vs Jardine Menzies and Co.
Calcutta High Court · AIR 1928 Cal 399a : 113 Ind. Cas. 18
Workmens Compensation Act, 1923 — Section 27
High Courts14 Jan 1928Allowed
Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others
Calcutta High Court · (1928) 01 CAL CK 0004