High Courts27 Mar 1928
Corporation of Calcutta Vs Ananta Dhar and Another
Calcutta High Court · AIR 1928 Cal 336
Calcutta Municipal Act, 1923 — Section 488, 488(2)Public Health Act, 1875 — Section 158
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 17 of 24
High Courts27 Mar 1928
Santasila Dasi Vs Narendra Nath Pal
Calcutta High Court · AIR 1929 Cal 290 : 121 Ind. Cas. 570
High Courts26 Mar 1928
Jamiraddin Vs Khadejanessa Bibi and Others
Calcutta High Court · AIR 1929 Cal 685 : 114 Ind. Cas. 407
Bengal Tenancy Act, 1885 — Section 105, 107
High Courts26 Mar 1928
Sibesh Chandra Pakrashi Vs Bibi Bhusan Roy and Others
Calcutta High Court · AIR 1928 Cal 750
Bengal Local Self-Government Act, 1885 — Section 138(a)
High Courts26 Mar 1928
In Re: Harmukhrai Dulichand
Calcutta High Court · AIR 1928 Cal 587 : 114 Ind. Cas. 90
Income Tax Act, 1922 — Section 66
High Courts22 Mar 1928
Kali Kumar Das Vs Nawabali Dhali
Calcutta High Court · AIR 1929 Cal 160
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 403
High Courts21 Mar 1928
Ojamshee Purushottamdas and Co. Vs Abdul Rahim Oosman and Co.
Calcutta High Court · AIR 1929 Cal 705
High Courts20 Mar 1928
Raj Kumar Dutta Vs Jadu Nath Gupta
Calcutta High Court · AIR 1929 Cal 159 : 116 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Mar 1928
Radha Kishan Vs Chairman of the Gauhati Municipality
Calcutta High Court · AIR 1928 Cal 357
High Courts19 Mar 1928
Giribala Dasi Vs Kedar Nath Naskar
Calcutta High Court · AIR 1929 Cal 454 : 117 Ind. Cas. 534
Bengal Tenancy Act, 1885 — Section 12, 149(3)
High Courts16 Mar 1928
Haripada Datta Vs Sashi Bhusan Basu
Calcutta High Court · AIR 1928 Cal 668 : 114 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 48
High Courts15 Mar 1928
Rameswar Khiroriwalla Vs Emperor
Calcutta High Court · AIR 1928 Cal 367 : 114 Ind. Cas. 132
Criminal Procedure Code, 1898 (CrPC) — Section 496, 561
High Courts13 Mar 1928
Bepin Chandra Mandal and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 444
Criminal Procedure Code, 1898 (CrPC) — Section 307, 439Penal Code, 1860 (IPC) — Section 201
High Courts13 Mar 1928
Kadira Vs Emperor
Calcutta High Court · AIR 1928 Cal 466
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts09 Mar 1928
Manab Shaikh Vs Mahammad Golam Nabi and Others
Calcutta High Court · AIR 1928 Cal 488 : 113 Ind. Cas. 32
High Courts08 Mar 1928
Narayan Chandra Borah Vs Emperor
Calcutta High Court · AIR 1928 Cal 324
Opium Act, 1878 — Section 9(c)(f)
High Courts07 Mar 1928
Garao Sangma Vs Rangji Mechik
Calcutta High Court · AIR 1929 Cal 276 : 117 Ind. Cas. 837
Divorce Act, 1869 — Section 50