High Courts03 May 1928
Sm. Pakija Bibi and Others Vs Adhar Chandra Nath and Others
Calcutta High Court · AIR 1929 Cal 231 : 118 Ind. Cas. 574
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 15 of 24
High Courts02 May 1928
Hemangini Debi Vs Mundir Mridha and Others
Calcutta High Court · AIR 1928 Cal 576
Bengal Survey Act, 1875 — Section 47
High Courts02 May 1928
S.N. Banerjee Vs Bengal Paint and Vanish Co.
Calcutta High Court · AIR 1928 Cal 531
High Courts02 May 1928
Hari Mohan Dalal and Another Vs Parameshwar Shau and Others
Calcutta High Court · AIR 1928 Cal 646 : 117 Ind. Cas. 543
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts01 May 1928
Surendra Nath Chatterji Vs Jahnavi Charan Mukherji
Calcutta High Court · AIR 1929 Cal 484
High Courts01 May 1928
Enid Ivy Collins Vs Walter George Collins
Calcutta High Court · AIR 1928 Cal 806
High Courts30 Apr 1928
Abdul Munser Munshi and Others Vs Yakub Talukdar
Calcutta High Court · AIR 1928 Cal 703a : 117 Ind. Cas. 599
Evidence Act, 1872 — Section 21, 32(7)
High Courts27 Apr 1928
Manmotha Kumar Bose Vs Abu Jafer Mahomed Hashin Ali
Calcutta High Court · AIR 1929 Cal 560
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(2)Presidency Small Cause Courts Act, 1882 — Section 22
High Courts27 Apr 1928
Manmotha Kinkur Bose Vs Abu Japer Mahomed Hashin Ali
Calcutta High Court · 116 Ind. Cas. 736
High Courts27 Apr 1928
Rai Mani Dasi and Others Vs Upendra Nandan Das Mahapatra and Others
Calcutta High Court · AIR 1928 Cal 706 : 118 Ind. Cas. 338
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts26 Apr 1928
Ram Charan Goldar and Others Vs Hamid Ali and Others
Calcutta High Court · AIR 1929 Cal 575 : 117 Ind. Cas. 595
Court Fees Act, 1870 — Article 11(b), 5
High Courts26 Apr 1928
Panchanan Mukherjee Vs Emperor
Calcutta High Court · AIR 1929 Cal 257
Calcutta Police Act, 1866 — Section 78ACriminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 354
High Courts26 Apr 1928
Umedmull Mangalchand Vs Mani Ram Agarwalla and Another
Calcutta High Court · AIR 1929 Cal 399
High Courts25 Apr 1928
Sourendra Nath Mitra Vs Jatindra Nath Ghose and Another
Calcutta High Court · AIR 1929 Cal 17
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 1928
Bepin Behary Ghatak and Another Vs Ramnath Ghatak and Others
Calcutta High Court · AIR 1929 Cal 286 : 110 Ind. Cas. 422
High Courts24 Apr 1928
Rebati Mohan Chakrabarti and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 57
Criminal Procedure Code, 1898 (CrPC) — Section 172, 282Penal Code, 1860 (IPC) — Section 395
High Courts24 Apr 1928
Dinabandhu Banikya Vs Hasan Ali and Others
Calcutta High Court · 124 Ind. Cas. 325
High Courts23 Apr 1928
Suniti Sundari Devi Vs Srikrishna Chakravarti and Others
Calcutta High Court · AIR 1928 Cal 514
High Courts23 Apr 1928
Gour Chandra Das and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 14
Arms Act, 1959 — Section 19FEvidence Act, 1872 — Section 30Explosive Substances Act, 1908 — Section 5