High Courts25 May 1928
Rahimuddi Vs Chadam and Others
Calcutta High Court · AIR 1928 Cal 768 : 117 Ind. Cas. 686
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 13 of 24
High Courts25 May 1928
Rai Saheb Nagendra Nath Vasu Vs Kshiradar Ruidas and Others
Calcutta High Court · 113 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 49Evidence Act, 1872 — Section 101
High Courts23 May 1928
Sthira Hari Bhattacharjee Vs Sasadhar Karmakar and Others
Calcutta High Court · AIR 1929 Cal 515 : 117 Ind. Cas. 854
Cess Act, 1880 — Section 20(b)
High Courts23 May 1928
Krishna Chandra Bhowmik Vs Pabna Dhana Bhandar Co. Ltd. and Others
Calcutta High Court · AIR 1928 Cal 722 : 117 Ind. Cas. 552
High Courts23 May 1928
Government of Bengal Vs Nasar Darzi and Others
Calcutta High Court · AIR 1929 Cal 62
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts22 May 1928
Monmotho Nath and Others Vs Bepin Behary and Others
Calcutta High Court · AIR 1928 Cal 582
High Courts22 May 1928
Gour Mohan Sarkar and Another Vs Hari Mohan Mondal
Calcutta High Court · AIR 1930 Cal 161
Bengal Tenancy Act, 1885 — Section 49, 5(5)
High Courts22 May 1928
Monmotho Nath alias Moni Mohan Lahiri and Others Vs Bepin Behary Munshi and Others
Calcutta High Court · 117 Ind. Cas. 532
High Courts22 May 1928
E.S. Olpadvolla Vs James Wright
Calcutta High Court · AIR 1928 Cal 873 : 117 Ind. Cas. 691
Penal Code, 1860 (IPC) — Section 483
High Courts21 May 1928
Kandarpa Narain Mazumdar and Another Vs Bindu Bashini Dasi and Another
Calcutta High Court · AIR 1928 Cal 730 : 114 Ind. Cas. 657
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts21 May 1928
J.C. Galstaun Vs Diana Sarkies and Another
Calcutta High Court · AIR 1929 Cal 227
High Courts18 May 1928
Sheikh Sona Mia Vs Sheikh Ajor Ali
Calcutta High Court · 114 Ind. Cas. 416
Registration Act, 1908 — Section 17, 49
High Courts18 May 1928
Aswani Kumar Dhupi and Another Vs Har Kumar Ghosh and Others
Calcutta High Court · AIR 1928 Cal 891 : 114 Ind. Cas. 482
High Courts17 May 1928
Srijan Gazi Vs Abdul Sattar and Others
Calcutta High Court · AIR 1928 Cal 885 : 116 Ind. Cas. 731
Bengal Tenancy Act, 1885 — Section 48
High Courts16 May 1928
Aurabinda Nath Tagore and Another Vs Manarama Debi
Calcutta High Court · 112 Ind. Cas. 496
High Courts16 May 1928
Aurabindo Nath Tagore and Another Vs Monorama Debi
Calcutta High Court · AIR 1928 Cal 670
Limitation Act, 1859 — Section 12
High Courts16 May 1928
Becharam Chatterjee and Another Vs Benode Behari Chatterjee and Others
Calcutta High Court · AIR 1928 Cal 510
Specific Relief Act, 1877 — Section 56(j)