High Courts16 May 1928
Ambica Prosad Das Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 483 : 114 Ind. Cas. 82
Calcutta Municipal Act, 1923 — Section 271(2)
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 14 of 24
High Courts16 May 1928
In Re: Turner Morrison and Co. Ltd.
Calcutta High Court · AIR 1929 Cal 212 : 117 Ind. Cas. 689
Income Tax Act, 1922 — Section 4(3)(7)
High Courts15 May 1928
Kailash Chandra Dutt Vs Jogesh Chandra Majumdar and Others
Calcutta High Court · AIR 1928 Cal 868
Specific Relief Act, 1877 — Section 42
High Courts15 May 1928
Narayan Bera Vs Jharu Mandal of Baratola and Others
Calcutta High Court · AIR 1928 Cal 792
Bengal Tenancy Act, 1885 — Section 170
High Courts15 May 1928
Ramchandra Saha and Others Vs Lakshmi Kanta Saha and Others
Calcutta High Court · AIR 1928 Cal 574
High Courts15 May 1928
Ram Chandra Saha and Others Vs Lakshmi Kanta Saha and Others
Calcutta High Court · 111 Ind. Cas. 19
High Courts14 May 1928
Siva Prosad Saw and Another Vs Bhadramoni Dassi
Calcutta High Court · AIR 1929 Cal 93 : 114 Ind. Cas. 139
High Courts11 May 1928
Rakhal Chandra Chakladar and Others Vs Baikuntha Nath Barai and Others
Calcutta High Court · AIR 1928 Cal 874 : 117 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 61
High Courts11 May 1928
Tunga Bidya Devi and Others Vs Panna Sashi Devi and Others
Calcutta High Court · AIR 1928 Cal 556 : 117 Ind. Cas. 676
High Courts10 May 1928
Superintendent and Remembrancer of Legal Affairs Vs Srish Chandra Ray and Others
Calcutta High Court · AIR 1928 Cal 653
Criminal Procedure Code, 1898 (CrPC) — Section 466, 471Penal Code, 1860 (IPC) — Section 302
High Courts10 May 1928
The Official Trustee of Bengal Vs Gobardhan Guchait and Others
Calcutta High Court · 118 Ind. Cas. 357
Civil Procedure Code, 1908 (CPC) — Section 99Suits Valuation Act, 1887 — Section 11
High Courts09 May 1928
Adam Ali and Another Vs Chandu Molla and Others
Calcutta High Court · AIR 1928 Cal 876 : 117 Ind. Cas. 696
Estates Partition Act, 1897 — Section 81
High Courts08 May 1928
Nuddea Mills Co., Ltd. Vs Sidheswar Chatterjee and Others
Calcutta High Court · AIR 1929 Cal 33
Bengal Municipal Act, 1884 — Section 30
High Courts07 May 1928
Pramatha Nath Das Bairagi Vs Champa Dasi
Calcutta High Court · AIR 1929 Cal 473 : 118 Ind. Cas. 353
Evidence Act, 1872 — Section 13
High Courts03 May 1928
Adhar Chandra Naskar Vs Sarnwamoyi Dasi
Calcutta High Court · AIR 1929 Cal 121 : 117 Ind. Cas. 530
Transfer of Property Act, 1882 — Section 68, 89, 90
High Courts03 May 1928
Jogesh Chandra Kundu and Others Vs Radha Gobinda Rai and Others
Calcutta High Court · AIR 1928 Cal 848
Bengal Tenancy Act, 1885 — Section 87
High Courts03 May 1928
Brindaban Chandra Majumdar Vs Mt. Giribala Datta and Another
Calcutta High Court · AIR 1928 Cal 478 : 114 Ind. Cas. 83
Bengal Tenancy Act, 1885 — Section 49, 85
High Courts03 May 1928
Mohendra Chundra Nath Ghosh and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 359
Copyright Act, 1914 — Section 7