High Courts08 Jun 1928
Sm. Tilottama Dasi Vs Madhu Sudan Giri
Calcutta High Court · AIR 1928 Cal 713a : 117 Ind. Cas. 703
Limitation Act, 1963 — Article 143
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 12 of 24
High Courts07 Jun 1928
Rasik Chandra Chakravarti Vs Jagabandhu Chakravarti and Others
Calcutta High Court · AIR 1929 Cal 392 : 113 Ind. Cas. 904
Transfer of Property Act, 1882 — Section 73
High Courts07 Jun 1928
Mohan Sardar and Others Vs Hem Chandra Mandal and Others
Calcutta High Court · AIR 1929 Cal 648
High Courts06 Jun 1928
Dwarkanath Mandal and Another Vs Srigobinda Choudhuri
Calcutta High Court · AIR 1929 Cal 130
Limitation Act, 1908 — Section 14Public Demands Recovery Act, 1919 — Section 9
High Courts06 Jun 1928
Gopal Chandra Goldar and Another Vs Shashi Bhusan Dutta and Others
Calcutta High Court · AIR 1928 Cal 852
High Courts05 Jun 1928
Kalamjan Bibi and Others Vs Sahajana Bibi and Another
Calcutta High Court · AIR 1929 Cal 77
High Courts05 Jun 1928
Chiranjib Sen Vs Mohendra Nath Biswas and Others
Calcutta High Court · AIR 1929 Cal 90
Bengal Tenancy Act, 1885 — Section 60
High Courts01 Jun 1928
Kinu Sundari Devi Vs Narendra Nath Mukerjee
Calcutta High Court · AIR 1929 Cal 27
Guardians and Wards Act, 1890 — Section 25(1), 45(1)
High Courts01 Jun 1928
Hriday Nath Roy Vs Akhil Chandra Roy as Secretary to the Amaragori Nababidhan Brahma Samaj and Others
Calcutta High Court · 125 Ind. Cas. 299
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11, 99
High Courts01 Jun 1928
Upendra Nath Ghose and Others Vs Baikuntha Nath Ghose and Others
Calcutta High Court · AIR 1929 Cal 237
High Courts01 Jun 1928
Daliluddi Vs Bakshi Bepari and Others
Calcutta High Court · AIR 1929 Cal 140
Bengal Tenancy Act, 1885 — Section 66(3)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Jun 1928
Hriday Nath Roy Vs Akhil Chandra Roy and Others
Calcutta High Court · AIR 1929 Cal 445
Civil Procedure Code, 1908 (CPC) — Section 11, 99
High Courts01 Jun 1928
Ramgopal Sanyal and Another Vs Narendra Nath Ghatak
Calcutta High Court · AIR 1929 Cal 226
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts01 Jun 1928
Superintendent and Remembrancer of Legal Affairs Vs Murray and Others
Calcutta High Court · AIR 1928 Cal 557 : 117 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 245Factories Act, 1911 — Section 35
High Courts01 Jun 1928
Srijukta Sarajubala Devi and Others Vs Sreemati Jyotirmoyee Debi and Others
Calcutta High Court · 112 Ind. Cas. 113
High Courts01 Jun 1928Dismissed
Government of Bengal Vs J.A. Murray
Calcutta High Court · (1928) 06 CAL CK 0002
High Courts28 May 1928
Kanak Prova Debi and Others Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 861 : 118 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts28 May 1928
Ram Narayan Sarora and Others Vs Parswanath Sen and Others
Calcutta High Court · AIR 1928 Cal 516 : 114 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 384
High Courts28 May 1928
Ram Prosad Maitra Vs Emperor
Calcutta High Court · AIR 1928 Cal 569
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts28 May 1928
Durganath Bhattacharjya and Others Vs Harkishore Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 218
Bengal Tenancy Act, 1885 — Section 167