High Courts10 Jul 1928
Rabindra Nath Das Vs Jogendra Chandra Deb
Calcutta High Court · AIR 1928 Cal 691 : 114 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 195, 203
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 10 of 24
High Courts10 Jul 1928
Chairman of Municipal Commissioners Vs Assam Bengal Ry. Co. Ltd.
Calcutta High Court · AIR 1928 Cal 736
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bux and Others
Calcutta High Court · AIR 1929 Cal 26
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts09 Jul 1928
Hardut Ray Chamaria and Co. and Others Vs Ujir Shaikh and Others
Calcutta High Court · AIR 1928 Cal 765 : 117 Ind. Cas. 606
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bax and Others
Calcutta High Court · 115 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 105(1)
High Courts07 Jul 1928
Nagoremull Modi Vs Lachmi Narain Gupta
Calcutta High Court · AIR 1929 Cal 144 : 113 Ind. Cas. 854
High Courts06 Jul 1928
Hamitulla Vs Karim Bux and Others
Calcutta High Court · AIR 1929 Cal 136 : 114 Ind. Cas. 155
High Courts06 Jul 1928
Ram Charan Goldar and Others Vs Hamid Ali and Others
Calcutta High Court · AIR 1928 Cal 819 : 114 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts05 Jul 1928
Hemeswar Barua Vs Poal Chandra Bora and Another
Calcutta High Court · AIR 1928 Cal 754
Registration Act, 1908 — Section 49
High Courts05 Jul 1928
Kanti Chandra Ghose and Others Vs Brojendra Mohan Goswami and Others
Calcutta High Court · AIR 1929 Cal 186
Registration Act, 1908 — Section 17, 49(c)
High Courts04 Jul 1928
Kala Chand Mukherjee and Another Vs Jatindra Mohan Banerjee and Others
Calcutta High Court · AIR 1929 Cal 263 : 117 Ind. Cas. 855
Registration Act, 1877 — Section 17(b)Specific Relief Act, 1877 — Section 27(2)
High Courts02 Jul 1928
Rahimannessa Bibi Vs Sk. Halim
Calcutta High Court · AIR 1928 Cal 814 : 114 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 132
High Courts02 Jul 1928
Nawab of Murshidabad Vs Bilas Roy Choudhuri
Calcutta High Court · AIR 1929 Cal 433 : 118 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 105
High Courts01 Jul 1928
Sarajubala Debi and Others Vs Jyotirmoyee Debi and Others
Calcutta High Court · AIR 1929 Cal 166
High Courts26 Jun 1928
Nazar Ali Vs Indra Kumar Sutar and Others
Calcutta High Court · AIR 1929 Cal 462 : 118 Ind. Cas. 895
Bengal Tenancy Act, 1885 — Section 49
High Courts22 Jun 1928Dismissed
Pradip Singh Jamadar and Another Vs Chairman, Muktagacha, Municipality
Calcutta High Court · (1928) 06 CAL CK 0031
High Courts22 Jun 1928
Prodip Singh Jamadar and Another Vs Ramani Mohan Sen
Calcutta High Court · AIR 1928 Cal 591 : 114 Ind. Cas. 94
Bengal Municipal Act, 1932 — Section 85, 85(a)
High Courts22 Jun 1928
Bhudeb Chatterjee and Others Vs Asutosh Gangopadhya and Others
Calcutta High Court · AIR 1928 Cal 705
High Courts22 Jun 1928
Gopal Chandra Biswas and Others Vs Guru Charan Kirtania and Others
Calcutta High Court · AIR 1929 Cal 141 : 117 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 105, 105(3), 105ACourt Fees Act, 1870 — Section 7(iv)C
High Courts22 Jun 1928
Shibnath Singh Ray Vs Saberuddin Ahmed
Calcutta High Court · AIR 1929 Cal 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57