High Courts22 Jun 1928
Hemanta Kumari Devi Vs Prasanna Kumar Datta
Calcutta High Court · AIR 1930 Cal 32
Bengal Tenancy Act, 1885 — Section 105, 30
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 11 of 24
High Courts21 Jun 1928
Bhabani Charan Sarkar Vs Kadambini Dasi and Others
Calcutta High Court · AIR 1929 Cal 304
Transfer of Property Act, 1882 — Section 67, 76, 84
High Courts21 Jun 1928
Dudu Bhuiya Vs Duman Bhuiya and Another
Calcutta High Court · AIR 1928 Cal 586
High Courts20 Jun 1928
Taher Sheikh Chowkidar and Others Vs Otaruddi Howladar and Others
Calcutta High Court · AIR 1929 Cal 475
High Courts20 Jun 1928
Pyari Lal Mullick Vs Jugal Kishore Mullick and Others
Calcutta High Court · AIR 1929 Cal 425 : 118 Ind. Cas. 365
High Courts19 Jun 1928
Amulya Ratan Haldar and Others Vs Amulya Chandra Bhaduri
Calcutta High Court · AIR 1929 Cal 115 : 118 Ind. Cas. 565
High Courts18 Jun 1928
Abdul Hakim Vs Annada Prosad Sen and Others
Calcutta High Court · AIR 1928 Cal 669
High Courts18 Jun 1928
Asutosh Ghose and Another Vs Sashi Mohan Roy and Others
Calcutta High Court · AIR 1929 Cal 165
Limitation Act, 1963 — Section 7
High Courts18 Jun 1928
Ajaz Hossain Jafri Vs Altaf Hossain and Others
Calcutta High Court · AIR 1928 Cal 651 : 114 Ind. Cas. 413
High Courts18 Jun 1928
Asutosh Ghose and Ans. Vs Sashi Moman Roy and Others
Calcutta High Court · 115 Ind. Cas. 354
Limitation Act, 1963 — Section 7
High Courts15 Jun 1928
Ambica Charan Nandy Vs Kalipada Bhattacharjya and Others
Calcutta High Court · 110 Ind. Cas. 747
High Courts15 Jun 1928
Gobinda Ram Agarwala Vs Dulu Pada Dutta and Others
Calcutta High Court · AIR 1928 Cal 753
Court Fees Act, 1870 — Section 7
High Courts15 Jun 1928
Jharu Mondal and Others Vs Mahatabuddin Mondal and Others
Calcutta High Court · AIR 1928 Cal 713 : 113 Ind. Cas. 561
High Courts15 Jun 1928
Jitendra Nath Roy Vs Tejarat Mea and Others
Calcutta High Court · 118 Ind. Cas. 363
High Courts12 Jun 1928
In Re: Stamp Act
Calcutta High Court · AIR 1928 Cal 566
Stamp Act, 1899 — Section 57
High Courts12 Jun 1928
Pulin Behary Saha Vs Mathura Natha Saha Biswas and Others
Calcutta High Court · AIR 1928 Cal 863 : 110 Ind. Cas. 817
High Courts12 Jun 1928
In Re: Demand Drafts of The Imperial Bank of India
Calcutta High Court · (1928) 06 CAL CK 0004
High Courts11 Jun 1928
Sudhir Chandra Das Vs Raseswari Chaudhurani
Calcutta High Court · AIR 1929 Cal 117
High Courts11 Jun 1928
Secretary of State Vs Kali Brahma Chatterjee
Calcutta High Court · AIR 1928 Cal 571 : 114 Ind. Cas. 662
High Courts11 Jun 1928
Asutosh Bhuiyan and Others Vs Radhika Lal Goswami
Calcutta High Court · AIR 1929 Cal 481
Bengal Tenancy Act, 1885 — Section 111BLimitation Act, 1963 — Article 120