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Calcutta High Court judgments, 1928

472 judgments · page 16 of 24

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High Courts20 Apr 1928

Ashita Ranjan Bose Vs Emperor

Calcutta High Court · AIR 1928 Cal 339

Criminal Procedure Code, 1898 (CrPC) — Section 242
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High Courts20 Apr 1928

Kailash Sundari Dasi and Others Vs Midnapur Zemindary Co. Ltd.

Calcutta High Court · AIR 1929 Cal 47

Bengal Tenancy Act, 1885 — Section 105, 109A
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High Courts20 Apr 1928

Rai Charan Pal and Another Vs Jadu Nath Pal and Others

Calcutta High Court · AIR 1928 Cal 376

Bengal Tenancy Act, 1885 — Section 85Letters Patent Act, 1865 — Section 15
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High Courts20 Apr 1928

Lakshmi Charan Majumdar Vs Nabadwip Chandra Pandit

Calcutta High Court · AIR 1929 Cal 437

Evidence Act, 1872 — Section 92(4)
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High Courts19 Apr 1928

Gahar Ali Houladar Vs Abdul Owahab Sikdar and Others

Calcutta High Court · AIR 1928 Cal 361

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High Courts19 Apr 1928

Kiran Chandra Roy and Others Vs Jagannath Banik and Others

Calcutta High Court · AIR 1928 Cal 472 : 114 Ind. Cas. 670

Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 13
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High Courts18 Apr 1928

Mokbul Khan Vs Emperor

Calcutta High Court · AIR 1928 Cal 690 : 114 Ind. Cas. 793

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High Courts18 Apr 1928

Sm. Afiran Bibi Vs Narimtulla Saha and Others

Calcutta High Court · AIR 1928 Cal 666

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High Courts18 Apr 1928

Brojo Gopal Roy Burman Vs Amar Chandra Bhattacharya and Others

Calcutta High Court · AIR 1929 Cal 214 : 114 Ind. Cas. 88

Limitation Act, 1908 — Section 3, 5
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High Courts18 Apr 1928

Digambar Suthar and Others Vs Suajan and Others

Calcutta High Court · AIR 1929 Cal 233

Transfer of Property Act, 1882 — Section 89
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High Courts17 Apr 1928

Bidu Bhusan Das Majumdar and Others Vs Ghenu Nasya

Calcutta High Court · AIR 1929 Cal 531

Bengal Tenancy Act, 1885 — Section 29
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High Courts04 Apr 1928

Lachira Vs Rameswar Singh and Others

Calcutta High Court · AIR 1930 Cal 781

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
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High Courts04 Apr 1928

Izazuddin alias Iza Vs Emperor

Calcutta High Court · 117 Ind. Cas. 602

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High Courts03 Apr 1928

Emperor Vs Nagar Ali and Others

Calcutta High Court · AIR 1929 Cal 287

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 399, 402
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High Courts30 Mar 1928

Mohun Lal Kundu Vs Nanibala Dabee and Others

Calcutta High Court · AIR 1929 Cal 207

Transfer of Property Act, 1882 — Section 91
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High Courts30 Mar 1928

Mohunlal Kundu Vs Nanibala Dabee and Others

Calcutta High Court · 118 Ind. Cas. 887

Transfer of Property Act, 1882 — Section 91
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High Courts29 Mar 1928

Jyoti Prosad Singha Deo Bahadur Vs Jogendra Ram Roy and Others

Calcutta High Court · AIR 1928 Cal 878

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High Courts29 Mar 1928

Emperor Vs Yunus Ali and Others

Calcutta High Court · 117 Ind. Cas. 680

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High Courts28 Mar 1928

Ajgar Shaik and Others Vs Emperor

Calcutta High Court · AIR 1928 Cal 700

Penal Code, 1860 (IPC) — Section 326, 447
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High Courts28 Mar 1928

Ajgar Shaikh and Others Vs Emperor

Calcutta High Court · 117 Ind. Cas. 596

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