High Courts16 Jul 1924
Jogendra Nath Roy and Another Vs N. Murtaza Begum
Calcutta High Court · AIR 1925 Cal 268
Usurious Loans Act, 1918 — Section 3
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 12 of 35
High Courts16 Jul 1924
G.M. Falkner, Official Assignee, High Court Vs Mirza Mahammad Syed Ali and Others
Calcutta High Court · AIR 1925 Cal 814 : 86 Ind. Cas. 853
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(iv)
High Courts16 Jul 1924
Jogendra Nath Roy and Another Vs Nawab Murtaza Begum
Calcutta High Court · 85 Ind. Cas. 218
Usurious Loans Act, 1918 — Section 3
High Courts15 Jul 1924
Arjun Das Nariram Agarwalla Firm Vs The Secretary of State
Calcutta High Court · AIR 1925 Cal 737
Contract Act, 1872 — Section 151, 161Railways Act, 1890 — Section 72, 76
High Courts15 Jul 1924
Firm Arjundas-Hariram Agarwalla Vs The Secretary of State for India in Council
Calcutta High Court · 85 Ind. Cas. 786
Contract Act, 1872 — Section 73Railways Act, 1890 — Section 72
High Courts15 Jul 1924
Sujjad Ahammad Chowdhuri and Another Vs Sachindranath Roy and Others
Calcutta High Court · AIR 1925 Cal 1052 : 85 Ind. Cas. 1012
High Courts11 Jul 1924
Moyez Sardar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 406 : 84 Ind. Cas. 712
Evidence Act, 1872 — Section 114, 133, 30Penal Code, 1860 (IPC) — Section 395
High Courts10 Jul 1924
Hira Lal Ghose Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 159
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts10 Jul 1924
Sh. Krishna Kamini Dasi Vs Pratapendra Chandra Pandey and Others
Calcutta High Court · AIR 1925 Cal 1199 : 85 Ind. Cas. 790
High Courts10 Jul 1924
The Government of Bengal Vs Muchu Khan
Calcutta High Court · AIR 1925 Cal 798
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts10 Jul 1924
Prasanna Kumar De Mahajan Vs Nanigopal De
Calcutta High Court · AIR 1925 Cal 1175 : 90 Ind. Cas. 561
High Courts10 Jul 1924
Hiralal Ghose Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 889
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts10 Jul 1924
Bejoy Chand Mahatab Vs Sarat Kumar Roy and Others
Calcutta High Court · AIR 1925 Cal 1253
Bengal Tenancy Act, 1885 — Section 103
High Courts10 Jul 1924
Hira Lal Ghosh Vs Emperor
Calcutta High Court · 83 Ind. Cas. 905
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts08 Jul 1924
Hem Chandra Mukherjee and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 85 : 84 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 213
High Courts08 Jul 1924
Hemchandra Mukherjee Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 151
Penal Code, 1860 (IPC) — Section 213
High Courts08 Jul 1924
Tarini Prosad Roy Vs Deva Prasanna Mukherjee
Calcutta High Court · AIR 1925 Cal 925
High Courts07 Jul 1924
In Re: J.M. Sen Gupta
Calcutta High Court · (1924) ILR (Cal) 874
Government of India Act, 1915 — Section 72(d)Specific Relief Act, 1877 — Section 45
High Courts07 Jul 1924
Shankar Roy Chowdhury and Another Vs H.E.A. Cotton and Others
Calcutta High Court · AIR 1925 Cal 373 : 85 Ind. Cas. 14
Specific Relief Act, 1877 — Section 45
High Courts07 Jul 1924
In Re: Jatindra Mohan Sen Gupta
Calcutta High Court · 82 Ind. Cas. 374
Specific Relief Act, 1877 — Section 45