High Courts04 Jul 1924
Kali Charan Singha Vs Mahammad Ismail Chowdhury
Calcutta High Court · (1925) ILR (Cal) 139
Bengal Tenancy Act, 1885 — Section 188
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 13 of 35
High Courts04 Jul 1924
Rahimuddin Mollah and Others Vs Nirodbarani Debi
Calcutta High Court · 84 Ind. Cas. 685
High Courts04 Jul 1924
Kumar Jogendra Narain Singha and Others Vs Mohamed Ismail Choudhury and Others
Calcutta High Court · 86 Ind. Cas. 1035
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Jul 1924
Rahimoddin Mollah and Others Vs Nirod Barani Debi
Calcutta High Court · AIR 1924 Cal 1036
High Courts04 Jul 1924
Jogendra Narayan Singha and Others Vs Mohamed Ismail Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 637
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts04 Jul 1924
Hem Chandra Roy Choudhury Vs Benayakdas Acharji Choudhury and Others
Calcutta High Court · AIR 1925 Cal 1037
High Courts03 Jul 1924
Hridoy Govinda Sur Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 1035
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts03 Jul 1924
Hriday Govinda Sur Alias Hridgovinda Sur Vs Emperor
Calcutta High Court · 82 Ind. Cas. 767
High Courts03 Jul 1924
Indubala Debi Vs Manmatha Nath Roy and Others
Calcutta High Court · AIR 1925 Cal 724 : 87 Ind. Cas. 404
Succession Act, 1865 — Section 161, 173, 174, 175, 176
High Courts03 Jul 1924
Ram Kumar Lal and Others Vs Chartered Bank of India, Australia and China and Others
Calcutta High Court · AIR 1925 Cal 664 : 87 Ind. Cas. 375
High Courts03 Jul 1924
Hriday Govinda Sur Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 148
Criminal Procedure Code, 1898 (CrPC) — Section 539B(2)
High Courts02 Jul 1924
Rajani Kanta Bag Vs Rajabala Dasi
Calcutta High Court · (1925) ILR (Cal) 128
Court Fees Act, 1870 — Article 17(6)Suits Valuation Act, 1887 — Section 8
High Courts02 Jul 1924
Rajani Kanta Bag Vs Raja Bala Dasi and Others
Calcutta High Court · AIR 1925 Cal 320 : 85 Ind. Cas. 870
High Courts02 Jul 1924
Chandra Kumar De Vs Kusum Kumari Roy
Calcutta High Court · AIR 1925 Cal 57 : 84 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Jul 1924
Chandra Kumar De Vs Kusum Kumari Ray
Calcutta High Court · (1925) ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts01 Jul 1924
Krishnadas Acharjee Choudhury and Others Vs Rahimannessa Bibi and Others
Calcutta High Court · 85 Ind. Cas. 996
Limitation Act, 1963 — Section 5
High Courts27 Jun 1924
Hem Chandra De Sarkar Vs Amiyabala De Sarkar and Others
Calcutta High Court · AIR 1925 Cal 61 : 84 Ind. Cas. 693
Evidence Act, 1872 — Section 102
High Courts27 Jun 1924
Bhagaban Chandra Roy Chowdhury and Others Vs Amin Ali and Others
Calcutta High Court · 86 Ind. Cas. 756
High Courts27 Jun 1924
Hem Chandra De Sarkar Vs Amiya Bala De Sarkar
Calcutta High Court · (1925) ILR (Cal) 121
Evidence Act, 1872 — Section 114Specific Relief Act, 1877 — Section 27
High Courts27 Jun 1924
Amarendra Nath Laha and Another Vs S. Banerjee and Co.
Calcutta High Court · AIR 1924 Cal 1168 : 84 Ind. Cas. 1022