COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 14 of 35
Bisseswar Vs Emperor
Calcutta High Court · AIR 1924 Cal 1034 : 83 Ind. Cas. 911
W.H. Da Costa Vs J.P. Deefholts
Calcutta High Court · AIR 1925 Cal 605
Umadasi Dasi Vs Emperor
Calcutta High Court · AIR 1924 Cal 1031 : (1925) ILR (Cal) 112 : 83 Ind. Cas. 491
Emperor Vs Panchkowri Dutt
Calcutta High Court · (1925) ILR (Cal) 67
Emperor Vs Panchkari Dutt and Others
Calcutta High Court · AIR 1925 Cal 587
Rez Muhammad and Others Vs Emperor
Calcutta High Court · 90 Ind. Cas. 294
Khondkar Ali Afzal Vs Purna Chandra Tewari and Others
Calcutta High Court · AIR 1924 Cal 1039 : 84 Ind. Cas. 703
Bepin Krishna Ghose Vs Byomkesh Deb and Others
Calcutta High Court · AIR 1925 Cal 395a : (1924) ILR (Cal) 1033 : 84 Ind. Cas. 880
Gobinda Lal Ghose Vs Nalini Kanta Ghose
Calcutta High Court · AIR 1925 Cal 584 : (1925) ILR (Cal) 63
Kudratulla Sarkar and Others Vs Upendra Kumar Chowdhury
Calcutta High Court · AIR 1925 Cal 203 : 84 Ind. Cas. 999
Protap Chandra Deo Dhanbal Deb Vs Sri Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · AIR 1925 Cal 116
Sreelal Mangtulal Vs J.F. Madan
Calcutta High Court · AIR 1925 Cal 599 : (1925) ILR (Cal) 100
Sultan Hasan Mirza Vs Srimati Nanki Bibi
Calcutta High Court · AIR 1928 Cal 241
Alkama Bibi and Others Vs Syed Istak Hossain and Others
Calcutta High Court · AIR 1925 Cal 970
Dina Nath Pati and Others Vs Upendra Nandan Das Mahapatra and Others
Calcutta High Court · AIR 1924 Cal 1004
Manomohan Dastidar Vs Bankim Behari Chowdhury
Calcutta High Court · AIR 1925 Cal 411 : (1924) ILR (Cal) 1044 : 84 Ind. Cas. 864
In Re: Alliance Bank of Simla in Liquidation
Calcutta High Court · AIR 1925 Cal 54
Sm. Sarajubala Debi and Others Vs Mohini Mohan Ghose and Others
Calcutta High Court · AIR 1925 Cal 204
Rukmini Kanta Chakrawarti Vs Baldeo Das Binani
Calcutta High Court · AIR 1925 Cal 77