High Courts23 Jul 1924
Motaleb Khan alias Montaj Khan and Others Vs Idris Khan and Others
Calcutta High Court · 86 Ind. Cas. 750
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 11 of 35
High Courts23 Jul 1924
Tara Chand Vs Gobinda Chandra Mandal and Others
Calcutta High Court · AIR 1928 Cal 271
High Courts23 Jul 1924
Surendra Lal Das and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 413 : 85 Ind. Cas. 147
Penal Code, 1860 (IPC) — Section 149, 201, 304, 326, 34
High Courts23 Jul 1924
Hem Chandra Sen and Others Vs Srimanta Chattopadhya and Others
Calcutta High Court · AIR 1925 Cal 944
High Courts23 Jul 1924
Motaleb Khan and Others Vs Idris Khan and Others
Calcutta High Court · AIR 1926 Cal 414
High Courts22 Jul 1924
Baldeodas Lohia Vs Subkarandas Goenka
Calcutta High Court · AIR 1925 Cal 627 : (1925) ILR (Cal) 179
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jul 1924
Amiruddin and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 217
Penal Code, 1860 (IPC) — Section 71
High Courts21 Jul 1924
Promotho Nath Mukerji and Others Vs Anukul Chandra Banerjee
Calcutta High Court · AIR 1925 Cal 225
High Courts21 Jul 1924
Pramatha Nath Mukherjee and Others Vs Anukul Chandra Banerjee and Jogesh Chandra Mukherjee and Others Amar Chandra Bannerjee Vs Pramatha Nath Mukherjee and Others
Calcutta High Court · 85 Ind. Cas. 875
High Courts21 Jul 1924
The East Indian Railway Co. Ltd. Vs Ram Chabila Prasad
Calcutta High Court · AIR 1925 Cal 915
Railways Act, 1890 — Section 72
High Courts21 Jul 1924
Azizannessa and Others Vs Dwarika Prosad Boral and Others
Calcutta High Court · AIR 1925 Cal 1227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Section 18
High Courts21 Jul 1924
The East Indian Railway Company, Limited Vs Ram Chabila Prosad
Calcutta High Court · 86 Ind. Cas. 558
Railways Act, 1890 — Section 72
High Courts19 Jul 1924
Nagendra Lal Chaudhuri Vs Ashraf Ali Chaudhury
Calcutta High Court · AIR 1925 Cal 212 : 84 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1924
Chhakari Shaik Vs Emperor
Calcutta High Court · 85 Ind. Cas. 711
Penal Code, 1860 (IPC) — Section 141, 324
High Courts17 Jul 1924
Bishnu Chandra Sen and Others Vs Behari Lal Pradhan
Calcutta High Court · AIR 1928 Cal 279
Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 1924
Abdul Rezaak and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 269
Penal Code, 1860 (IPC) — Section 147, 297, 323, 97
High Courts17 Jul 1924
Prasanna Kumar Ray and Others Vs Kumar Arun Chandra Singha Bahadur and Others
Calcutta High Court · 85 Ind. Cas. 693
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Jul 1924
Joyram Chandra Lahiri and Others Vs Bisnu Charan Biswas
Calcutta High Court · AIR 1925 Cal 805 : 85 Ind. Cas. 781
High Courts17 Jul 1924
Nayan Ullah and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 903 : 85 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 147, 149, 304