High Courts30 Jul 1924
Kasem Sheik and Others Vs Tarakeswar Dutta and Another
Calcutta High Court · AIR 1925 Cal 1065 : 85 Ind. Cas. 793
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 10 of 35
High Courts30 Jul 1924
Sreedhar Chaudhury Vs Nilmoni Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 681
High Courts30 Jul 1924
Abdul Halim and Another Vs Abdul Gafur and Others
Calcutta High Court · AIR 1928 Cal 249a
Civil Procedure Code, 1908 (CPC) — Section 1(2)
High Courts29 Jul 1924
Dwijadas Chakravarty and Another Vs Dearish and Others
Calcutta High Court · 86 Ind. Cas. 587
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts29 Jul 1924
Shib Chandra Talukdar and Others Vs Lakhi Priya Guha and Others
Calcutta High Court · AIR 1925 Cal 427 : 85 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts29 Jul 1924
Dwijadas Chakravarthy and Another Vs Dearish and Others
Calcutta High Court · AIR 1925 Cal 1025
High Courts29 Jul 1924
Hara Mohan Saha Vs Sudhanshu Bhusan Pal and Another
Calcutta High Court · AIR 1926 Cal 83 : 85 Ind. Cas. 1002
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Section 23
High Courts28 Jul 1924
Golam Nabi Chapawala Vs F.W. Needham and Others
Calcutta High Court · AIR 1925 Cal 1243 : 85 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 115
High Courts27 Jul 1924Dismissed
Jagat Chandra Bhattacharyya and Others Vs Gunny Hajee Ahmed
Calcutta High Court · (1924) 07 CAL CK 0069
High Courts25 Jul 1924
Promotha Nath Mitter Vs Manmatha Nath Mitter and Others
Calcutta High Court · 86 Ind. Cas. 610
Bengal Tenancy Act, 1885 — Section 93
High Courts25 Jul 1924
Promatha Nath Mitra Vs Manmatha Nath Mitra
Calcutta High Court · AIR 1925 Cal 686 : (1925) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 93
High Courts25 Jul 1924
Harendra Nath Das Vs Jotish Chandra Dutt
Calcutta High Court · AIR 1925 Cal 100 : 85 Ind. Cas. 641
Penal Code, 1860 (IPC) — Section 420
High Courts25 Jul 1924
Harendra Nath Das Vs Jyotish Chandra Datta
Calcutta High Court · (1925) ILR (Cal) 188
Penal Code, 1860 (IPC) — Section 415
High Courts24 Jul 1924
Motahar Hossain Vs Mohammad Yakub
Calcutta High Court · AIR 1925 Cal 201 : 84 Ind. Cas. 700
High Courts24 Jul 1924
King-Emperor Vs Abinash Chandra Bose and Others
Calcutta High Court · AIR 1924 Cal 1029 : 84 Ind. Cas. 654
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts24 Jul 1924
Emperor Vs Abinash Bose and Others
Calcutta High Court · (1925) ILR (Cal) 172
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts24 Jul 1924
Abdul Karim Chowdhury Vs Prosanna Kumar Nath
Calcutta High Court · AIR 1925 Cal 1116 : 85 Ind. Cas. 770
High Courts24 Jul 1924
Emperor Vs Komoruddin Sheikh and Others
Calcutta High Court · AIR 1928 Cal 233
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts23 Jul 1924
Mohammed Abdus Samad and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 172 : 84 Ind. Cas. 457
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147
High Courts23 Jul 1924
Satya Charan Manna Vs Emperor
Calcutta High Court · AIR 1925 Cal 666 : (1925) ILR (Cal) 223
Evidence Act, 1872 — Section 114(a)