High Courts24 Jul 1923
Jaharlal Sadhukhan and Others Vs Chandra Kanta Pal and Another
Calcutta High Court · AIR 1928 Cal 265
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Presidency Small Cause Courts Act, 1882 — Section 31
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 8 of 25
High Courts24 Jul 1923
Bank of Bengal Vs William Arratoon Lucas and Others
Calcutta High Court · AIR 1924 Cal 578
Presidency Banks Act, 1876 — Section 36
High Courts24 Jul 1923
Bank of Bengal Vs W.A. Lucas
Calcutta High Court · (1924) ILR (Cal) 185
Presidency Banks Act, 1876 — Section 36, 37
High Courts23 Jul 1923
Chandra Mohan Ganguly Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · AIR 1924 Cal 400
High Courts23 Jul 1923
Injad Ali and Others Vs Mohini Chandra Adhikari
Calcutta High Court · AIR 1924 Cal 148 : 80 Ind. Cas. 623
Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Jul 1923
Inatulla Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 618
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts23 Jul 1923
Peary Lal Ray Chaudhuri and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 913 : 83 Ind. Cas. 446
High Courts23 Jul 1923
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · 81 Ind. Cas. 874
High Courts21 Jul 1923Allowed
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · (1923) 07 CAL CK 0004
High Courts20 Jul 1923
Gopi Sundari Dasi and Others Vs Kherod Gobinda Chowdhury and Others
Calcutta High Court · AIR 1925 Cal 194 : 82 Ind. Cas. 99
Evidence Act, 1872 — Section 13
High Courts20 Jul 1923
Sailaja Nath Roy Chowdhury Vs Rishee Case Law
Calcutta High Court · (1924) ILR (Cal) 135
Bengal Tenancy Act, 1885 — Section 106Probate and Administration Act, 1881 — Section 90(4)
High Courts20 Jul 1923
Sailaja Nath Ray Choudhury and Others Vs Raja Reshee Case Law and Others
Calcutta High Court · AIR 1924 Cal 693
Bengal Tenancy Act, 1885 — Section 106
High Courts19 Jul 1923
Sarat Chandra Sen Vs Yakub Taluqdar
Calcutta High Court · AIR 1924 Cal 805 : 83 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 352, 426
High Courts19 Jul 1923
Natabar Khan Vs King Emperor
Calcutta High Court · AIR 1924 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts19 Jul 1923
Banka Behary Das Vs Gurdas Dhar and Another
Calcutta High Court · AIR 1924 Cal 172
High Courts19 Jul 1923
Rampratap Chamria Vs Durgaprasad Chamria and Others
Calcutta High Court · AIR 1924 Cal 567 : 83 Ind. Cas. 300
Judicature Act, 1873 — Section 57
High Courts19 Jul 1923
Ellen Eveline Wells Vs John Dickinson and Co., Ltd.
Calcutta High Court · AIR 1924 Cal 868
High Courts19 Jul 1923
Natabar Khan Vs Emperor
Calcutta High Court · 82 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts18 Jul 1923
Baikanta Nath Ghose Vs Bhuban Chandra Mahapatra and Others
Calcutta High Court · AIR 1928 Cal 273