High Courts15 Aug 1923
Emperor Vs Ali Mirza
Calcutta High Court · (1924) ILR (Cal) 265
Penal Code, 1860 (IPC) — Section 397, 398
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 6 of 25
High Courts14 Aug 1923
Joggeswar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · 82 Ind. Cas. 848
Bengal Tenancy Act, 1885 — Section 49K
High Courts14 Aug 1923
Jogeshwar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · AIR 1924 Cal 638
Limitation Act, 1963 — Article 12
High Courts14 Aug 1923
Joggeswar Mahata Vs Jhapal Santal
Calcutta High Court · (1924) ILR (Cal) 224
Bengal Tenancy Act, 1885 — Section 49B
High Courts13 Aug 1923
Tara Prasanna Chongdar Vs Nrisingha Moorari Pal
Calcutta High Court · (1924) ILR (Cal) 216
Court Fees Act, 1870 — Section 13
High Courts13 Aug 1923
Amrita Sundari Debi and Others Vs Munshi Serajuddin Amed Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 620
High Courts13 Aug 1923
Syed Abdul Alim Abed Vs Badaruddin Ahmed and Others
Calcutta High Court · AIR 1924 Cal 757
Calcutta Improvement (Appeals) Act, 1911 — Section 3
High Courts13 Aug 1923
Rani Amrita Sundari Debi and Others Vs Munshi Serajuddin Ahmed Choudhury and Others
Calcutta High Court · 80 Ind. Cas. 755
High Courts13 Aug 1923
Taraprasanna Chongdar Vs Nrisinha Murari Pal and Others
Calcutta High Court · 81 Ind. Cas. 763
Bengal Patni Taluks Regulation, 1819 — Section 14, 15Court Fees Act, 1870 — Article 17, 12, 13
High Courts10 Aug 1923
Kali Ranjan Chowdhury Vs Rajeswar Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 649 : (1924) ILR (Cal) 396 : 83 Ind. Cas. 602
High Courts10 Aug 1923
Haji Teller Rahman Vs Golam Gone
Calcutta High Court · AIR 1924 Cal 1063 : 82 Ind. Cas. 419
High Courts09 Aug 1923
King-Emperor Vs Osman Sardar
Calcutta High Court · AIR 1924 Cal 809
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts09 Aug 1923
Osman Sardar Vs Emperor
Calcutta High Court · 81 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts09 Aug 1923
Krishna Lal Burman Vs Satyabala Debi
Calcutta High Court · AIR 1924 Cal 686 : (1924) ILR (Cal) 342
High Courts08 Aug 1923
The Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · AIR 1924 Cal 701
Penal Code, 1860 (IPC) — Section 395
High Courts08 Aug 1923
Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · (1924) ILR (Cal) 160
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395, 396
High Courts07 Aug 1923
Birendra Kishore Manikya Bahadur Vs Ali Ahamed
Calcutta High Court · AIR 1924 Cal 1015 : 84 Ind. Cas. 86
Bengal Tenancy Act, 1885 — Section 6, 7
High Courts06 Aug 1923
Keamuddi Karikar Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 79 : 81 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 147, 149, 304, 325, 71
High Courts06 Aug 1923
Kiamuddi Karikar Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 771
Penal Code, 1860 (IPC) — Section 147
High Courts06 Aug 1923
A.J.E. Abraham Vs H.B. Sookias
Calcutta High Court · AIR 1924 Cal 777 : (1924) ILR (Cal) 337
Provincial Insolvency Act, 1920 — Section 27(2)