COURT ARCHIVE

Calcutta High Court judgments, 1923

491 judgments · page 5 of 25

High Courts28 Aug 1923

L.W. Middleton Vs Harry Playfair

Calcutta High Court · AIR 1925 Cal 87

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High Courts28 Aug 1923

Bhuban Mohini Dasi and Others Vs Kumud Bala Dasi and Others

Calcutta High Court · AIR 1924 Cal 467

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High Courts28 Aug 1923

Bhubanmohini Dasi and Others Vs Kumudbala Dasi and Others

Calcutta High Court · 82 Ind. Cas. 934

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High Courts28 Aug 1923

Bhupendra Kumar Dutt Vs Emperor

Calcutta High Court · (1924) ILR (Cal) 168

Railways Act, 1890 — Section 109, 42

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High Courts28 Aug 1923

Habibar Rahman Vs Saidannessa Bibi and Others

Calcutta High Court · AIR 1924 Cal 473

Guardians and Wards Act, 1890 — Section 29

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High Courts28 Aug 1923

Bhupendra Kumar Datta Vs King Emperor

Calcutta High Court · AIR 1924 Cal 687

Railways Act, 1890 — Section 109

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High Courts28 Aug 1923

Kalikanta Chatterjee and Others Vs Surendra Nath Chakravarty and Others

Calcutta High Court · AIR 1925 Cal 648

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High Courts28 Aug 1923

Habibar Rahaman Vs Saidannessa Bibi

Calcutta High Court · (1924) ILR (Cal) 331

Guardians and Wards Act, 1890 — Section 29Land Acquisition Act, 1894 — Section 32Lunacy Act, 1912 — Section 75

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High Courts28 Aug 1923

Habibar Rahaman Vs Saidannessa Bibi and Another

Calcutta High Court · 77 Ind. Cas. 949

Guardians and Wards Act, 1890 — Section 29

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High Courts27 Aug 1923

Rai Satyendra Nath Sen Bahadur and Others Vs Narendra Nath Gupta and Others

Calcutta High Court · AIR 1924 Cal 806

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High Courts24 Aug 1923

Maharajah Bir Bikram Kishore Manikya Bahadur Vs Ali Ahamad and Others

Calcutta High Court · AIR 1928 Cal 286

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High Courts21 Aug 1923

Legal Remembrancer Vs Manmatha Bhusan Chatterjee and Others

Calcutta High Court · 84 Ind. Cas. 554

Penal Code, 1860 (IPC) — Section 120B, 415

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High Courts21 Aug 1923

Superintendent and Remembrancer of Legal Affairs Vs Manmatha Bhusan Chatterjee and Others

Calcutta High Court · AIR 1924 Cal 495

Penal Code, 1860 (IPC) — Section 420

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High Courts21 Aug 1923

Legal Remembrancer Vs Manmatha Bhusan Chatterjee, Hridoy Narain and Others

Calcutta High Court · (1924) ILR (Cal) 250

Penal Code, 1860 (IPC) — Section 415Railways Act, 1890 — Section 42(2)

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High Courts17 Aug 1923

Pramada Nath Roy Vs Basiruddin Quanji

Calcutta High Court · (1924) ILR (Cal) 230 : 81 Ind. Cas. 993

Bengal Tenancy Act, 1885 — Section 111, 30

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High Courts17 Aug 1923

Emperor Vs Nabab Ali Sarkar

Calcutta High Court · AIR 1924 Cal 705 : (1924) ILR (Cal) 236

Criminal Procedure Code, 1898 (CrPC) — Section 307, 476Penal Code, 1860 (IPC) — Section 466

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High Courts17 Aug 1923

Pramode Nath Roy Vs Basiruddin Quazi

Calcutta High Court · AIR 1924 Cal 704

Bengal Tenancy Act, 1885 — Section 111

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High Courts17 Aug 1923

Gobind Das Nath Vs Nritya Kali Dasi

Calcutta High Court · AIR 1924 Cal 874

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts15 Aug 1923

Emperor Vs Ali Mirza and Others

Calcutta High Court · 81 Ind. Cas. 800

Penal Code, 1860 (IPC) — Section 34, 397, 398

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High Courts15 Aug 1923

Sita Nath Basak Vs Mohini Mohan Singh and Others

Calcutta High Court · AIR 1924 Cal 595

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