High Courts08 Jan 1923
Pahal Ghorai Vs Haji Munsi Fazl-Ud-Din Maham-Mad and Others
Calcutta High Court · 76 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Article 11A
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 25 of 25
High Courts08 Jan 1923
Darpali Sadagar Vs Najir Ahmed
Calcutta High Court · AIR 1923 Cal 669 : 77 Ind. Cas. 1030
High Courts06 Jan 1923
Khetra Mohan De Vs Satish Chandra Giri
Calcutta High Court · AIR 1923 Cal 438 : 83 Ind. Cas. 556
High Courts05 Jan 1923
Anantaram Bhattacharjee Vs Hem Chandra Kar and Others
Calcutta High Court · AIR 1923 Cal 379 : 72 Ind. Cas. 1041
High Courts05 Jan 1923
Mahadeb Prosad Kanaria Vs Mahabir Prosad and another
Calcutta High Court · (1923) 01 CAL CK 0008
High Courts04 Jan 1923
Jagat Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1923 Cal 484 : 75 Ind. Cas. 722
Legal Practitioners Act, 1879 — Section 36
High Courts04 Jan 1923
Dehri Sonar Vs Emperor
Calcutta High Court · AIR 1923 Cal 707 : 77 Ind. Cas. 921
Criminal Procedure Code, 1898 (CrPC) — Section 310Penal Code, 1860 (IPC) — Section 75
High Courts04 Jan 1923
Rustam Ali Mia Vs Abdul Jabbar and Others
Calcutta High Court · AIR 1923 Cal 535 : 76 Ind. Cas. 499
Transfer of Property Act, 1882 — Section 43
High Courts04 Jan 1923
Mukunda Lal De Vs Bansidhar Marwari
Calcutta High Court · AIR 1923 Cal 342 : 76 Ind. Cas. 311
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2(2), 47
High Courts03 Jan 1923
Rakhal Chandra Chatterjee Vs Rohini Kumar Chatterjee
Calcutta High Court · AIR 1923 Cal 650 : 74 Ind. Cas. 601
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts03 Jan 1923
Jari Lal Pal Vs Lal Behari Hazra
Calcutta High Court · AIR 1923 Cal 499 : 75 Ind. Cas. 625