High Courts25 Jan 1923
Kazemini Mutwali Vs Manik Chandra Pramanik
Calcutta High Court · AIR 1924 Cal 156
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 23 of 25
High Courts25 Jan 1923
Promotha Nath Mukhopadhya Vs Emperor
Calcutta High Court · AIR 1923 Cal 470 : 71 Ind. Cas. 792
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts25 Jan 1923
Rajendra Nath Ghose and Others Vs Amrita Lal Chakravarty
Calcutta High Court · AIR 1924 Cal 529a
High Courts25 Jan 1923
Rajendra Nath Ghosh and Others Vs Amrita Lal Chakarvarti Keshab Chandra Ghose Vs Kanai Lal Boiragi and Others
Calcutta High Court · 71 Ind. Cas. 697
High Courts24 Jan 1923
Giridhar Sarkar and Others Vs Harish Chandra Chowdhury
Calcutta High Court · 73 Ind. Cas. 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)Evidence Act, 1872 — Section 114(e)
High Courts24 Jan 1923
Priyanath Gupta Vs Lal Jhi Chowkidar
Calcutta High Court · (1923) 01 CAL CK 0011
High Courts23 Jan 1923
Narendra Lal Chowdhury and Another Vs Benode Behari Sadhukhan
Calcutta High Court · AIR 1924 Cal 143
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts19 Jan 1923
Pramatha Nath Sen Gupta Vs Sheikh Abdul Aziz Meah
Calcutta High Court · AIR 1923 Cal 436 : 75 Ind. Cas. 443
High Courts19 Jan 1923
Ananda Kumar Das Gupta Vs Dwark Nath Mandal and Others
Calcutta High Court · 80 Ind. Cas. 1017
High Courts19 Jan 1923
Annada Kumar Das Gupta Vs Dwarka Nath Mandal and Others
Calcutta High Court · AIR 1924 Cal 152
High Courts18 Jan 1923
Anil Kumar Biswas and Others Vs Rash Mohan Saha and Others
Calcutta High Court · AIR 1924 Cal 245 : 81 Ind. Cas. 29
Estates Partition Act, 1897 — Section 57(2)
High Courts16 Jan 1923
Satish Chandra Addya Vs Firm Raj Narain Pakhira and Others
Calcutta High Court · AIR 1924 Cal 436
Provincial Insolvency Act, 1920 — Section 79
High Courts16 Jan 1923
Sita Sundari Barmani and Another Vs Barada Prosad Roy Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 636 : 83 Ind. Cas. 319
Probate and Administration Act, 1881 — Section 90
High Courts16 Jan 1923
Dino Nath Sikdar and Others Vs Anadi Krishna Dutt and Others
Calcutta High Court · AIR 1924 Cal 854 : 83 Ind. Cas. 873
High Courts16 Jan 1923
Surendra Nath Some and Others Vs Raghunath Dutt and Others
Calcutta High Court · AIR 1923 Cal 558 : 76 Ind. Cas. 1052
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts16 Jan 1923
Satish Chandra Addya Vs Firm Raj Narain Pakhira and Rasik Lal Pakhira and Others Rasi Lal Pakhira and Others Vs Girish Chandra Pal and Others
Calcutta High Court · 72 Ind. Cas. 60
High Courts15 Jan 1923
East Indian Railway Company Vs Kushabram Gopiram
Calcutta High Court · AIR 1925 Cal 518
High Courts15 Jan 1923
Nripendra Nath Bhowmik and Others Vs Basanta Kumar Lahiri
Calcutta High Court · AIR 1925 Cal 1195
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
High Courts15 Jan 1923
Nawab Khajeh Habibullah and Others Vs Gola Asmoter Khatun and Others
Calcutta High Court · 74 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 115