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Calcutta High Court judgments, 1923

491 judgments · page 21 of 25

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High Courts08 Feb 1923

Hemangini Dassi and Others Vs Bhagwati Sundari Dassi and Others

Calcutta High Court · AIR 1923 Cal 685 : 75 Ind. Cas. 682

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
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High Courts08 Feb 1923

Bhola Nath De Vs Naishimha Prosad and Others

Calcutta High Court · AIR 1923 Cal 552 : 76 Ind. Cas. 533

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts08 Feb 1923

Manadananda Jha and Others Vs Tarakananda Jha and Others

Calcutta High Court · 76 Ind. Cas. 220

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High Courts06 Feb 1923

Tulsi Tolini Vs Emperor

Calcutta High Court · AIR 1923 Cal 596 : 72 Ind. Cas. 372

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High Courts05 Feb 1923

Equitable Coal Company, Limited Vs Sm. Bagala Sundari Debi

Calcutta High Court · 71 Ind. Cas. 972

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115, 47
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High Courts05 Feb 1923

Equitable Coal Company Limited Vs Bagala Sundari Debi

Calcutta High Court · AIR 1924 Cal 442

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115
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High Courts03 Feb 1923

Seodoyal Khemka and Others Vs Joharmull Manmull and Others

Calcutta High Court · 75 Ind. Cas. 81

Evidence Act, 1872 — Section 78(2)Limitation Act, 1963 — Article 177, 22
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High Courts03 Feb 1923

Seodoyal Khemka and Another Vs Joharmull Manmull and Others

Calcutta High Court · AIR 1924 Cal 74

Evidence Act, 1872 — Section 78(2)Limitation Act, 1963 — Section 22
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High Courts02 Feb 1923

Ramani Kanta Ray Vs Bhimnandan Singh and Others

Calcutta High Court · 85 Ind. Cas. 221

Evidence Act, 1872 — Section 90
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High Courts02 Feb 1923

Rajendra Narain Chowdhury Vs Satish Chandra Chowdhury

Calcutta High Court · AIR 1924 Cal 233

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High Courts02 Feb 1923

Ramani Kanta Ray Vs Bhimnandan Singh

Calcutta High Court · AIR 1924 Cal 82

Evidence Act, 1872 — Section 90
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High Courts02 Feb 1923

Gour Mohan Dalui Vs Bansidhar Byas

Calcutta High Court · AIR 1923 Cal 598 : 71 Ind. Cas. 702

Criminal Procedure Code, 1898 (CrPC) — Section 517
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High Courts02 Feb 1923

Rajendra Narain Choudhury Vs Satish Chandra Choudhury and Others

Calcutta High Court · 77 Ind. Cas. 795

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High Courts02 Feb 1923

Nagendra Nath Bose Vs Emperor

Calcutta High Court · (1923) 02 CAL CK 0012

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High Courts01 Feb 1923

Hanif Sheikh alias Hanif Mandal and Others Vs Jabani Mandal and Others

Calcutta High Court · 72 Ind. Cas. 367

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High Courts01 Feb 1923

Kartikeswar Roy Vs Bansidhar Byas

Calcutta High Court · AIR 1923 Cal 594 : 76 Ind. Cas. 654

Penal Code, 1860 (IPC) — Section 380
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High Courts01 Feb 1923

Mihir Lal Roy Vs Emperor

Calcutta High Court · AIR 1924 Cal 534 : 72 Ind. Cas. 370

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High Courts01 Feb 1923

Hanif Sheikh and Others Vs Jabani Mandal and Others

Calcutta High Court · AIR 1924 Cal 540a

Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts31 Jan 1923

Eusaf Ali Ahmad Khairaj and Others Vs Emperor

Calcutta High Court · AIR 1924 Cal 540 : 72 Ind. Cas. 68

Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
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High Courts31 Jan 1923

Saleh Abraham Vs Manekji Cowasji

Calcutta High Court · AIR 1924 Cal 57 : 75 Ind. Cas. 521

Contract Act, 1872 — Section 23
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