High Courts31 Jan 1923
Kiran Chandra Chowdhury Vs Ramesh Chandra Chowdhury and others
Calcutta High Court · (1923) 01 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 22 of 25
High Courts31 Jan 1923
Kiran Chandra Chowdhury Vs Ramesh Chandra Chowdhury and Others
Calcutta High Court · (1923) 01 CAL CK 0020
High Courts30 Jan 1923
Joymangal Singh and Another Vs Kanta Gope and Others
Calcutta High Court · AIR 1924 Cal 444 : 72 Ind. Cas. 32
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jan 1923
Bhairabendra Narain Roy and Another Vs Rajendra Narain Roy
Calcutta High Court · AIR 1924 Cal 45 : 74 Ind. Cas. 193
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts30 Jan 1923
Mathura Nath Bhattacharjya Vs Rajendra Kumar Basu
Calcutta High Court · AIR 1924 Cal 641a : 72 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts30 Jan 1923
Sajani Kanta Roy and Others Vs Shamsher Ali Sheikh and Others
Calcutta High Court · AIR 1924 Cal 539
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts30 Jan 1923
Jainuddin and Others Vs Keramatulla and Others
Calcutta High Court · AIR 1924 Cal 641 : 71 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jan 1923
Sajani Kanta Roy alias Sajani Roy and Others Vs Shamsher Ali Sheikh and Others
Calcutta High Court · 71 Ind. Cas. 699
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Jan 1923
Manmatha Pal Chowdhuri and Others Vs Surendra Nath Bose and Others
Calcutta High Court · AIR 1925 Cal 463
High Courts29 Jan 1923
Jadab Chandra Mitter and Others Vs Romesh Chandra Bose
Calcutta High Court · AIR 1923 Cal 603 : 77 Ind. Cas. 1022
High Courts29 Jan 1923
Nirode Chandra Banerjee Vs Profulla Chandra Banerjee and Others
Calcutta High Court · AIR 1925 Cal 421
Civil Procedure Code, 1908 (CPC) — Section 96(3)
High Courts29 Jan 1923
Corporation of Calcutta Vs The Calcutta Improvemnet Trust
Calcutta High Court · AIR 1924 Cal 85
Calcutta Improvement Act, 1911 — Section 41, 54
High Courts29 Jan 1923
Nirode Chandra Banerjee and Others Vs Profulla Chandra Banerjee and Others
Calcutta High Court · 85 Ind. Cas. 168
Civil Procedure Code, 1908 (CPC) — Section 96(3)
High Courts29 Jan 1923
Manmatha Pal Chowdhury and Others Vs Surendra Nath Bose and Others
Calcutta High Court · 85 Ind. Cas. 162
High Courts29 Jan 1923
Corporation of Calcutta Vs The Calcutta Improvement Trust
Calcutta High Court · 75 Ind. Cas. 346
Calcutta Improvement Act, 1911 — Section 42(a), 54(1)
High Courts26 Jan 1923Dismissed
Mahendra Nath Bose and others Vs Abinas Chandra Bose
Calcutta High Court · (1923) 01 CAL CK 0021
High Courts25 Jan 1923
Kenaram Pal Vs Kinu Mandal
Calcutta High Court · AIR 1924 Cal 52 : 75 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts25 Jan 1923
Nanibala Dassya Vs Jaimini Sundari and others
Calcutta High Court · (1923) 01 CAL CK 0057
High Courts25 Jan 1923Dismissed
Narendra Lal Chowdhury and Another Vs Benode Behari Sadhu-Khan
Calcutta High Court · (1923) 01 CAL CK 0044
High Courts25 Jan 1923
Syed Ali Kazemini Matwali Vs Manik Chandra Pramanik
Calcutta High Court · 80 Ind. Cas. 580