High Courts21 Feb 1923
Abedunnissa Bibi and Others Vs Isuf Ali Khan
Calcutta High Court · AIR 1924 Cal 142
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 20 of 25
High Courts21 Feb 1923
Karali Charan Pal and Others Vs Ashutosh Nandi
Calcutta High Court · 75 Ind. Cas. 474
High Courts21 Feb 1923Dismissed
Surendra Nath De and others Vs Ashutosh Nandi and others
Calcutta High Court · (1923) 02 CAL CK 0001
High Courts20 Feb 1923
In Re: G.T. Williams
Calcutta High Court · AIR 1924 Cal 115
Court Fees Act, 1870 — Section 5
High Courts20 Feb 1923
In Re: goods of G.T. Williams
Calcutta High Court · 75 Ind. Cas. 466
Court Fees Act, 1870 — Article 11Government of India Act, 1915 — Section 80A
High Courts20 Feb 1923
Bengal-Nagpur Railway Company, Limited Vs Firm Bal Mukunda Biseswar Lall
Calcutta High Court · AIR 1923 Cal 663 : 80 Ind. Cas. 200
High Courts20 Feb 1923
Madhoram Raghumull and Another Vs The Official Assignee and Another
Calcutta High Court · AIR 1923 Cal 631 : 85 Ind. Cas. 984
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts20 Feb 1923Allowed
Durgaram Bose and others Vs Tara Prosad Naik and others
Calcutta High Court · (1923) 02 CAL CK 0004
High Courts19 Feb 1923
Srimati Nagendra Bala Choudhurani Vs Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaja Dhiraj of Burdwan and Another
Calcutta High Court · 74 Ind. Cas. 153
High Courts16 Feb 1923
Pitambar Gain Vs Ramcharan Moral and Others
Calcutta High Court · AIR 1924 Cal 483
Bengal Tenancy Act, 1885 — Section 49
High Courts16 Feb 1923
Pitambar Gain Vs Ram Charan Moral and Others
Calcutta High Court · 76 Ind. Cas. 365
Bengal Tenancy Act, 1885 — Section 49
High Courts15 Feb 1923
Priyanath Gupta Vs Laljhi Chowkidar
Calcutta High Court · AIR 1923 Cal 590 : 72 Ind. Cas. 508
High Courts14 Feb 1923
Benoy Bhushan Roy Vs Dhirendra Nath Dey
Calcutta High Court · AIR 1924 Cal 415
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts14 Feb 1923
Benoy Bhusan Roy Vs Dhirendra Nath De
Calcutta High Court · 74 Ind. Cas. 178
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts13 Feb 1923
Prabhat Chandra Chatterji Vs Bijoy Chand Mahatap
Calcutta High Court · AIR 1924 Cal 84 : 75 Ind. Cas. 89
High Courts13 Feb 1923
Lakshmi Narain Baijnath Vs Secretary of State for India
Calcutta High Court · AIR 1924 Cal 92
Contract Act, 1872 — Section 151, 152, 162
High Courts13 Feb 1923
Lakshmi Narain Baijinath Vs The Secretary of State for India in Council
Calcutta High Court · 80 Ind. Cas. 279
High Courts08 Feb 1923Dismissed
Damodar Mandal Vs Karamat Ali (Khan)
Calcutta High Court · (1923) 02 CAL CK 0042
High Courts08 Feb 1923
Samsal Haq and Another Vs Abdul Kaim
Calcutta High Court · AIR 1923 Cal 567 : 76 Ind. Cas. 766
High Courts08 Feb 1923
Manadananda Jha and Others Vs Tarakananda Jha Panda and Others
Calcutta High Court · AIR 1924 Cal 330