High Courts15 Mar 1923
Govind Das Pity Vs Jardine Skinner and Co.
Calcutta High Court · 80 Ind. Cas. 849
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 18 of 25
High Courts15 Mar 1923
Lalit Mohan Bhattacharjee Vs Noni Lal Sarkar and Others
Calcutta High Court · AIR 1923 Cal 662 : 77 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 204
High Courts14 Mar 1923
Makbul Ahmed, Complainant Vs A.J.L. Allen
Calcutta High Court · (1923) 03 CAL CK 0025
High Courts14 Mar 1923
Barada Prasad Banerjee and Another Vs Bhupendra Nath Mukherjee
Calcutta High Court · AIR 1924 Cal 56 : 75 Ind. Cas. 55
Bengal Tenancy Act, 1885 — Section 23
High Courts13 Mar 1923
Radha Benode Mondal Vs Nitai Chand Sant and Others
Calcutta High Court · AIR 1924 Cal 185 : 76 Ind. Cas. 358
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts13 Mar 1923
Jadu Nath Haldar and Others Vs Manindra Nath Chandra and Others
Calcutta High Court · AIR 1923 Cal 689 : 80 Ind. Cas. 323
High Courts12 Mar 1923
Ukiluddi Akan and Another Vs Asmat Ali Munshi and Others
Calcutta High Court · AIR 1923 Cal 714 : 77 Ind. Cas. 29
High Courts09 Mar 1923
Azizor Rahman Chaudhury Vs Ahidennessa Chaudhurani and Others
Calcutta High Court · AIR 1928 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Mar 1923
Sundermull Vs Ladhuram Kaluram
Calcutta High Court · AIR 1924 Cal 240
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts09 Mar 1923
Sundermull and Others Vs Ladhuram Kaluram
Calcutta High Court · 83 Ind. Cas. 757
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 106
High Courts09 Mar 1923
Krishna Chandra Bhowmik Vs Emperor
Calcutta High Court · AIR 1923 Cal 562 : 74 Ind. Cas. 542
Criminal Procedure Code, 1898 (CrPC) — Section 481Penal Code, 1860 (IPC) — Section 228
High Courts09 Mar 1923
Chandrakisore Datta Majumdar Vs Kumar Upendra Chandra Choudhury and Others
Calcutta High Court · AIR 1923 Cal 563 : 74 Ind. Cas. 612
High Courts08 Mar 1923
Jagat Bandhu Saha and Another Vs Jagabandhu Saha Sardar and Others
Calcutta High Court · AIR 1924 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1923
Raghunath Mody Alias Raghunath Ram Vs The Kurseong Municipality
Calcutta High Court · AIR 1923 Cal 561 : 76 Ind. Cas. 394
Bengal Food Adulteration Act, 1919 — Section 14(2), 15, 2(4)(1), 6Bengal Municipal Act, 1884 — Section 44
High Courts08 Mar 1923
Jagatbandu Saha and Another Vs Jagabandhu Saha Sardar and Others
Calcutta High Court · 76 Ind. Cas. 432
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Mar 1923
Abdul Rashid Sheikh and Others Vs Momtaz Sheikh
Calcutta High Court · AIR 1924 Cal 229
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts07 Mar 1923
Baisnab Charan Das Vs Amin Ali
Calcutta High Court · AIR 1924 Cal 55
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts07 Mar 1923
Eran Khan Vs Emperor
Calcutta High Court · AIR 1924 Cal 47
Criminal Procedure Code, 1898 (CrPC) — Section 301Penal Code, 1860 (IPC) — Section 147, 149, 326
High Courts07 Mar 1923
Baishnab Charan Das and Others Vs Amin Ali
Calcutta High Court · 72 Ind. Cas. 953