High Courts09 Apr 1923
Taraprasanna Sarkar and Another Vs Kalikamohan Sarkar and Others
Calcutta High Court · AIR 1924 Cal 80 : 75 Ind. Cas. 319
Civil Procedure Code, 1908 (CPC) — Section 151, 153
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 17 of 25
High Courts09 Apr 1923
Swarnamoyi and Another Vs Sourindra Nath Mitra and Others
Calcutta High Court · AIR 1925 Cal 1189
Evidence Act, 1872 — Section 90
High Courts01 Apr 1923
Remembrancer of Legal Affairs Vs Satish Chandra Roy and Others
Calcutta High Court · AIR 1924 Cal 975 : 83 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 342, 417Penal Code, 1860 (IPC) — Section 384
High Courts29 Mar 1923
Manindra Chandra Nandi Vs Kaulat Shaik and Legnu Mandal
Calcutta High Court · 79 Ind. Cas. 852
Bengal Tenancy Act, 1885 — Section 52
High Courts29 Mar 1923
Chand Mall Babu Vs Ban Behari Bose
Calcutta High Court · AIR 1924 Cal 209 : 74 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Contract Act, 1872 — Section 43, 44
High Courts29 Mar 1923
Surendra Nath and Others Vs Raja Reshee Case-Law and Others
Calcutta High Court · 79 Ind. Cas. 271
High Courts29 Mar 1923
Surendra Nath alias Kartick Chandra Ghose and Others Vs Raja Reshee Case Law and Others
Calcutta High Court · AIR 1924 Cal 139
High Courts29 Mar 1923
Manindar Chandra Nandi Vs Kaulat Shaik and Another
Calcutta High Court · AIR 1924 Cal 374
High Courts28 Mar 1923
Roshan Ali and Another Vs Chandra Mohan Das
Calcutta High Court · AIR 1923 Cal 701 : 75 Ind. Cas. 447
Bengal Tenancy Act, 1885 — Section 49
High Courts27 Mar 1923
Joygunnessa Bibi Vs Majilullah Mamed Promanik and Others
Calcutta High Court · AIR 1924 Cal 1016
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Mar 1923
Hayatunessa Chowdhurani Vs Achia Khatun
Calcutta High Court · AIR 1924 Cal 131
High Courts24 Mar 1923
Tin Kari Bose and Others Vs Nogendra Prosad Basu and Others
Calcutta High Court · 77 Ind. Cas. 10
Bengal Tenancy Act, 1885 — Section 148Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts23 Mar 1923
Idol Sri Sri Gokul Nath Jiu Vs New Birbhum Coal Co., Ltd.
Calcutta High Court · AIR 1924 Cal 183
Court Fees Act, 1870 — Article 17(iii)
High Courts23 Mar 1923
Idol Sri Sri Gokul Nath Jin Vs The New Birbhum Coal Co.
Calcutta High Court · 80 Ind. Cas. 589
High Courts20 Mar 1923
Krishna Chandra Dey Vs W. Graham
Calcutta High Court · AIR 1923 Cal 694 : 75 Ind. Cas. 421
Specific Relief Act, 1877 — Section 14, 15, 16
High Courts20 Mar 1923
Santala Bewa and Others Vs Budaswari Dasi
Calcutta High Court · 75 Ind. Cas. 11
High Courts20 Mar 1923
Abinash Chandra Roy and Another Vs Fulchand Chaudhuri and Others
Calcutta High Court · AIR 1924 Cal 165
Contract Act, 1872 — Section 43
High Courts20 Mar 1923
Santala Bewa and Others Vs Badaswari Dasi
Calcutta High Court · AIR 1924 Cal 98
High Courts19 Mar 1923
Jnanendra Nath Mookerjee Vs Brahmapada Pramanick
Calcutta High Court · AIR 1923 Cal 704 : 79 Ind. Cas. 191
High Courts19 Mar 1923
Jogneswar Chatterjee and Others Vs Surendra Nath Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 167 : 76 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12