High Courts04 May 1923
Ramesh Chandra Sinha Vs Md. Elahi Buksh
Calcutta High Court · AIR 1924 Cal 383
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 15 of 25
High Courts04 May 1923
Ramesh Chandra Sinha and Another Vs Mohammed Elahi Buksh
Calcutta High Court · 79 Ind. Cas. 309
High Courts03 May 1923
Satchidananda Dutt Vs Nritya Nath Mitter
Calcutta High Court · AIR 1924 Cal 517 : 79 Ind. Cas. 287
High Courts03 May 1923
Pran Krishna Gharai Vs Nitya Copal Matti
Calcutta High Court · AIR 1924 Cal 239
High Courts03 May 1923
Pran Krishna Gharai Vs Nitya Gopal Maiti
Calcutta High Court · 79 Ind. Cas. 333
High Courts30 Apr 1923
S.K. Ghandy Vs L.P.E. Pugh
Calcutta High Court · AIR 1924 Cal 598 : 83 Ind. Cas. 376
High Courts28 Apr 1923
Kali Santa Chatterjee and Others Vs Surendra Nath Chakravarty and Others
Calcutta High Court · 95 Ind. Cas. 769
High Courts27 Apr 1923
Vally Mohamad Haji Gunny Vs Nederland S. Navigation Co. and Another
Calcutta High Court · AIR 1924 Cal 173
Limitation Act, 1963 — Article 115, 31
High Courts27 Apr 1923
Vally Mahomed Haji Gunny Vs Nederland S. Navigation Co. and Others
Calcutta High Court · 80 Ind. Cas. 612
High Courts27 Apr 1923
Rahim Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1923 Cal 724 : 73 Ind. Cas. 773
Criminal Procedure Code, 1898 (CrPC) — Section 282, 308
High Courts25 Apr 1923
Halfhide (Mr.) Vs Halfhide (Mrs.)
Calcutta High Court · AIR 1924 Cal 230
Criminal Procedure Code, 1898 (CrPC) — Section 488Provincial Insolvency Act, 1920 — Section 44
High Courts25 Apr 1923
Mr. Halfhide Vs Mrs. Halfhide
Calcutta High Court · 81 Ind. Cas. 912
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Apr 1923
Madhuram Hazarika Vs Bhotong Chutiya and Others
Calcutta High Court · AIR 1925 Cal 59
High Courts24 Apr 1923
Dwigendra Narain Bagchi Vs Emperor
Calcutta High Court · 75 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 205Income Tax Act, 1961 — Section 51(e)
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Mirsa
Calcutta High Court · AIR 1924 Cal 96
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426, 447
High Courts24 Apr 1923
Raman Behari Roy alias Raman Behari Das Vs Emperor
Calcutta High Court · 73 Ind. Cas. 780
Penal Code, 1860 (IPC) — Section 415, 417
High Courts24 Apr 1923
Raman Behari Roy Vs Emperor
Calcutta High Court · AIR 1924 Cal 215
Penal Code, 1860 (IPC) — Section 417
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harasukhdas Balkishendas
Calcutta High Court · AIR 1924 Cal 524
High Courts24 Apr 1923
Nityananda Koer Vs Rakhahari Misra
Calcutta High Court · 73 Ind. Cas. 940
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts24 Apr 1923
Bhowanidas Ramgobind Vs Harsukhdas Balkishendas
Calcutta High Court · 80 Ind. Cas. 510