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Calcutta High Court judgments, 1923

491 judgments · page 13 of 25

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High Courts25 May 1923

Annada Mohon Roy Chowdhury Vs Kina Das and Others

Calcutta High Court · 81 Ind. Cas. 675

Limitation Act, 1963 — Article 144, 149
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High Courts25 May 1923

Priya Nath Basu and Others Vs Tara Chand Moral and Others

Calcutta High Court · 80 Ind. Cas. 1034

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High Courts23 May 1923

Ahmed Ali Sardar and Others Vs Emperor

Calcutta High Court · 75 Ind. Cas. 537

Criminal Procedure Code, 1898 (CrPC) — Section 123(2), 498
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High Courts22 May 1923

Emperor Vs Bhubaneswar Nag

Calcutta High Court · AIR 1925 Cal 146

Legal Practitioners Act, 1879 — Section 13
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High Courts22 May 1923

Sashi Bhusan Hazra Vs Kazi Abdulla and Others

Calcutta High Court · AIR 1924 Cal 328

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High Courts22 May 1923

O.S. Meah Vs Durga Churn Dutta and Others

Calcutta High Court · 90 Ind. Cas. 456

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
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High Courts22 May 1923

H.K. Bhedwar Vs Rao Shahab C.S.R. Rao

Calcutta High Court · AIR 1924 Cal 111

Penal Code, 1860 (IPC) — Section 417
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High Courts22 May 1923

H.K. Bhedwar Vs Rao Saheb C.S.R. Rao

Calcutta High Court · 74 Ind. Cas. 76

Penal Code, 1860 (IPC) — Section 415, 417
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High Courts22 May 1923

Midnapore Zamindari Company Ltd. Vs Jagat Chandra Dobey and Others

Calcutta High Court · AIR 1925 Cal 139

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High Courts22 May 1923

Midnapore Zamindary Company, Limited Vs Jagat Chandra Dobey and Others

Calcutta High Court · 76 Ind. Cas. 990

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High Courts22 May 1923Allowed

Ahmed Ali Sardar and others Vs King Emperor

Calcutta High Court · (1923) 05 CAL CK 0003

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High Courts21 May 1923

Dibakanta Chatterjee Vs Gour Gopal Mukerjee

Calcutta High Court · AIR 1923 Cal 727 : 75 Ind. Cas. 715

Criminal Procedure Code, 1898 (CrPC) — Section 342
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High Courts21 May 1923

Deba Kanta Chatterjj Vs Gour Gopal Mukerji

Calcutta High Court · (1923) 05 CAL CK 0009

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High Courts17 May 1923

Rani Hemanta Kumari Debi Vs The Midnapur Zemindari Co. Ltd.

Calcutta High Court · AIR 1923 Cal 25 : 77 Ind. Cas. 261

Bengal Tenancy Act, 1885 — Section 5(5)
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High Courts17 May 1923

Radhika Nath Biswas Vs Rati Kanta Bakshi

Calcutta High Court · AIR 1925 Cal 158 : 76 Ind. Cas. 1009

Contract Act, 1872 — Section 130
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High Courts16 May 1923

Srimati Haridasi Debi Vs P.B. Mookerjee and Others

Calcutta High Court · AIR 1924 Cal 905

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High Courts16 May 1923

J.C. Galstaun Vs E.D. Sassoon and Co., Ltd.

Calcutta High Court · AIR 1924 Cal 190

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
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High Courts16 May 1923

M.L. Chakrabarty Vs Olof Borin

Calcutta High Court · AIR 1924 Cal 446 : 80 Ind. Cas. 419

Presidency Small Cause Courts Act, 1882 — Section 38, 69
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High Courts16 May 1923

J.C. Galstaun Vs E.D. Sassoon and Co. Ltd.

Calcutta High Court · 82 Ind. Cas. 348

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
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High Courts15 May 1923

Girish Chandra Gagopadhaya and Another Vs Sri Krishna De Nag and Another

Calcutta High Court · AIR 1924 Cal 168

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