High Courts11 Jun 1923
The Government of Assam Vs Sahebulla and Others
Calcutta High Court · AIR 1924 Cal 1
Criminal Procedure Code, 1898 (CrPC) — Section 90, 96Penal Code, 1860 (IPC) — Section 353, 99
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 12 of 25
High Courts11 Jun 1923
Government of Assam Vs Sahebulla and Others
Calcutta High Court · 75 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 498
High Courts11 Jun 1923
Government of Assam Vs Sahebulla
Calcutta High Court · (1924) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 253, 555, 90Penal Code, 1860 (IPC) — Section 117, 498
High Courts10 Jun 1923
Bindubashini Roy Chowdhury Vs Secretary of State for India
Calcutta High Court · (1924) ILR (Cal) 70
Court Fees Act, 1870 — Section 19H
High Courts07 Jun 1923
Garibulla Akanda Vs Sadar Akanda and Others
Calcutta High Court · AIR 1924 Cal 813
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts06 Jun 1923
Sailendra Chandra Singh and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 153 : 77 Ind. Cas. 812
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts06 Jun 1923
Ibrahim Mallick Vs Lalit Mohan Roy
Calcutta High Court · AIR 1924 Cal 388 : 79 Ind. Cas. 489
Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 May 1923
P.E. Billinghurst and Others Vs H.P. Blackburn
Calcutta High Court · (1923) 05 CAL CK 0058
High Courts31 May 1923
Dula Meoh Vs Moulavi Abdul Rahaman
Calcutta High Court · AIR 1924 Cal 452
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 May 1923
P.E. Billinghurst and Others Vs Emperor
Calcutta High Court · 82 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 120B, 420
High Courts31 May 1923
Dula Meah Vs Moulavi Abdul Rahaman
Calcutta High Court · 81 Ind. Cas. 641
Evidence Act, 1872 — Section 91
High Courts31 May 1923
P.E. Billinghurst and Others Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 18
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 May 1923
A.K. Moitra Vs Kamini Mohan Bose
Calcutta High Court · AIR 1925 Cal 107
Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 406, 420
High Courts29 May 1923
Bande Ali Vs Rejaullah and Others
Calcutta High Court · AIR 1925 Cal 263 : 76 Ind. Cas. 975
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 May 1923
Bansi Mirdha and Others Vs Brojeswar Dutt
Calcutta High Court · AIR 1924 Cal 95 : 81 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts29 May 1923
In Re: Easatulla Mian alias Pramanik
Calcutta High Court · AIR 1925 Cal 104 : 76 Ind. Cas. 1031
High Courts26 May 1923Dismissed
Kalipada Das and another Vs Durgadas Roy
Calcutta High Court · (1923) 05 CAL CK 0002
High Courts25 May 1923
Annada Mohan Roy Chowdhury Vs Kina Das and Others
Calcutta High Court · AIR 1924 Cal 394
Limitation Act, 1963 — Article 149, 2(8)
High Courts25 May 1923
Priya Nath Basu and Others Vs Tarachand Moral and Others
Calcutta High Court · AIR 1924 Cal 341
Bengal Tenancy Act, 1885 — Section 104J
High Courts25 May 1923
Abdul Jabbar Vs Emperor
Calcutta High Court · AIR 1925 Cal 80 : 76 Ind. Cas. 1030
Criminal Procedure Code, 1898 (CrPC) — Section 257