High Courts10 Jul 1923
Nowrang Singh Vs Janardan
Calcutta High Court · AIR 1924 Cal 994
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Court Fees Act, 1870 — Section 14
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 10 of 25
High Courts10 Jul 1923
Chandumull Benganey Vs National Bank of India, Ltd.
Calcutta High Court · AIR 1924 Cal 552
High Courts10 Jul 1923
Bijoy Chand Mahatab Vs Akhil Bhuiya
Calcutta High Court · (1924) ILR (Cal) 314
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts10 Jul 1923
Chandanmull Benganey Vs National Bank of India Ltd.
Calcutta High Court · 79 Ind. Cas. 757
High Courts10 Jul 1923
Bindubashini Roy Chowhury Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 774 : 79 Ind. Cas. 745
Court Fees Act, 1870 — Section 19H
High Courts06 Jul 1923
Upendra Narain Roy and Others Vs Bisweswar Roy Chowdhury
Calcutta High Court · AIR 1925 Cal 569
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts05 Jul 1923
Golam Nazar and Others Vs Abbas Molla and Others
Calcutta High Court · AIR 1925 Cal 193
Limitation Act, 1963 — Section 19
High Courts05 Jul 1923
Nekjannessa Bibi and Another Vs Abbas Molla and Others
Calcutta High Court · 84 Ind. Cas. 657
Limitation Act, 1963 — Section 19
High Courts05 Jul 1923
Mohini Mohan Roy Vs Ramadas Paramhansa
Calcutta High Court · AIR 1924 Cal 487
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Jul 1923
Tara Prasanna Chaugdar Vs Narisingha Moorari Pal and Others
Calcutta High Court · AIR 1924 Cal 731
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts04 Jul 1923
Satis Kanta Roy and Another Vs Jyotirupa Devi and Others
Calcutta High Court · AIR 1924 Cal 49 : 81 Ind. Cas. 459
High Courts04 Jul 1923
Janabali Molla and Others Vs Port Canning and Land Improvement Co. Ltd.
Calcutta High Court · AIR 1925 Cal 336 : 84 Ind. Cas. 735
Bengal Tenancy Act, 1885 — Section 20, 46
High Courts04 Jul 1923
Debendra Nath Basu and Others Vs Arun Chandra Singha
Calcutta High Court · AIR 1925 Cal 64
Bengal Tenancy Act, 1885 — Section 105, 105(a)
High Courts03 Jul 1923
Midnapore Zamindary Co., Ltd. Vs Trailokya Nath Haldar
Calcutta High Court · AIR 1924 Cal 562
High Courts03 Jul 1923
Midnapore Zemindary Co., Ltd. Vs Trailokya Nath Haldar
Calcutta High Court · (1924) ILR (Cal) 110
High Courts03 Jul 1923
Minnat Ali and Another Vs Nabendra Kishore Roy and Others
Calcutta High Court · AIR 1928 Cal 253
High Courts03 Jul 1923
Midnapore Zemindary Co., Ltd. Vs Trailokya Nath Haldar and Others
Calcutta High Court · 81 Ind. Cas. 501
High Courts02 Jul 1923
Malchand Boid and Others Vs Osman Ali Mandal and Others
Calcutta High Court · AIR 1924 Cal 159 : 80 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Jul 1923
Thaddens S. Nahapiet and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 987
Bengal Court Fees (Amendment) Act, 1922 — Section 17Court Fees Act, 1870 — Section 19I