High Courts17 Jul 1923
Sadek Ali Vs Samed Ali Serang
Calcutta High Court · AIR 1924 Cal 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 9 of 25
High Courts17 Jul 1923
Das Ram Chowdhury Vs Tirtha Nath Das and Others
Calcutta High Court · (1924) ILR (Cal) 101 : 81 Ind. Cas. 522
Limitation Act, 1963 — Article 125Specific Relief Act, 1877 — Section 2
High Courts17 Jul 1923
Das Ram Chowdhury and Others Vs Tirtha Nath Das and Others
Calcutta High Court · AIR 1924 Cal 481
Guardians and Wards Act, 1890 — Section 30Limitation Act, 1963 — Article 125
High Courts17 Jul 1923
Balodev Sarma Khanud Vs Sonti Bordoloi and Another
Calcutta High Court · 84 Ind. Cas. 983
High Courts17 Jul 1923
William Rowe Rae Vs Lewis Pugh, Evans Pugh and Another
Calcutta High Court · AIR 1924 Cal 940 : 83 Ind. Cas. 970
Contract Act, 1872 — Section 239
High Courts16 Jul 1923
Chandanmull Kanoria Vs Debi Chand and Others
Calcutta High Court · (1924) ILR (Cal) 62
Court Fees Act, 1870 — Section 11Presidency Small Cause Courts Act, 1882 — Section 22
High Courts16 Jul 1923
Srimati Pramila Bala Devi Vs Jyotindra Nath Banerjee and Others
Calcutta High Court · 83 Ind. Cas. 597
Probate and Administration Act, 1881 — Section 34
High Courts16 Jul 1923
Promila Bala Debi Vs Jyotindra Nath Banerji and Others
Calcutta High Court · AIR 1924 Cal 631
Probate and Administration Act, 1881 — Section 34
High Courts16 Jul 1923
Chandmull Kangoria Vs Debi Chand and Others
Calcutta High Court · AIR 1924 Cal 405 : 80 Ind. Cas. 317
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts13 Jul 1923
Sivadas Mookerjee Vs Surendra Nath Chatterjee
Calcutta High Court · AIR 1925 Cal 178
Civil Procedure Code, 1908 (CPC) — Section 151, 152Probate and Administration Act, 1881 — Section 78
High Courts13 Jul 1923
Nafar Chandra Pal Chowdhury Vs Emperor
Calcutta High Court · AIR 1924 Cal 114 : 76 Ind. Cas. 429
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts12 Jul 1923
Rughumull Khandelwal Vs The Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1924 Cal 424
Contract Act, 1872 — Section 239
High Courts12 Jul 1923
Raghumull Khandelwal Vs The Official Assignee of Calcutta and Others
Calcutta High Court · 81 Ind. Cas. 17
Contract Act, 1872 — Section 239
High Courts10 Jul 1923
Bijoy Chand Mahatab Vs Akhil Bhuia
Calcutta High Court · AIR 1924 Cal 648
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts10 Jul 1923
Chandanmull Benganey Vs National Bank of India, Ltd.
Calcutta High Court · (1924) ILR (Cal) 43