High Courts06 Aug 1923
Khararia Mijazilla Zamindari Syndicate Ltd. Vs Omed Sheikh and Others
Calcutta High Court · AIR 1924 Cal 811
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 7 of 25
High Courts03 Aug 1923
Karimunnessa Khatun Vs Fazlal Karim and Others
Calcutta High Court · AIR 1924 Cal 1055 : 84 Ind. Cas. 471
High Courts03 Aug 1923
Jagannath Motilal Vs Bala Prosad Arjundas
Calcutta High Court · AIR 1925 Cal 166 : 78 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21Limitation Act, 1963 — Section 5
High Courts03 Aug 1923
Nripendra Bhusan Ray Vs Gobinda Bandhu Majumdar
Calcutta High Court · AIR 1924 Cal 1018 : 82 Ind. Cas. 266
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 150, 156, 157
High Courts02 Aug 1923
Raj Rajeswari Jiu and Others Vs Gati Krishna Chakrabarti and Others
Calcutta High Court · AIR 1924 Cal 953
Court Fees Act, 1870 — Section 12
High Courts02 Aug 1923
Raj Rajeswari Jiu Vs Gati Krishna Chakrabarti and Others
Calcutta High Court · 82 Ind. Cas. 292
Court Fees Act, 1870 — Section 12(2)
High Courts02 Aug 1923
Baikuntha Nath Chattoraj Vs Prosannamoyi Debi
Calcutta High Court · AIR 1924 Cal 769 : (1924) ILR (Cal) 324
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts31 Jul 1923
Jyoti Prakash Nandi Vs Mukti Prakash Nandi
Calcutta High Court · (1924) ILR (Cal) 150
Transfer of Property Act, 1882 — Section 67
High Courts31 Jul 1923
Pulin Behari Day and Another Vs Ashutosh Ghosh
Calcutta High Court · AIR 1924 Cal 981
High Courts31 Jul 1923
Jyoti Prakash Nandi Vs Mukti Prakash Nandi and Others
Calcutta High Court · 81 Ind. Cas. 734
Transfer of Property Act, 1882 — Section 67
High Courts31 Jul 1923
Pulin Behary Dey and Another Vs Ashutosh Ghose
Calcutta High Court · 81 Ind. Cas. 560
High Courts30 Jul 1923
Basanta Kumar Chakravarti Vs Ashutosh Chakravarti and Others
Calcutta High Court · AIR 1924 Cal 214 : 80 Ind. Cas. 654
Bengal Tenancy Act, 1885 — Section 93
High Courts30 Jul 1923
Radha Raman Kundu Vs Gopal Chander Sinha
Calcutta High Court · AIR 1924 Cal 208 : 80 Ind. Cas. 513
Succession Certificate Act, 1889 — Section 10(1), 19
High Courts30 Jul 1923
Hassenulla Sheikh Vs Emperor
Calcutta High Court · AIR 1924 Cal 625 : 83 Ind. Cas. 485
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts30 Jul 1923
Sivadas Mukerjee Vs Surendra Nath Chatterjee
Calcutta High Court · 82 Ind. Cas. 382
Probate and Administration Act, 1881 — Section 41, 78
High Courts27 Jul 1923
Muller Maclean and Co. Vs S.M. Ataula and Co.
Calcutta High Court · AIR 1924 Cal 778
High Courts27 Jul 1923
Adwaita Chandra Saha Vs The Chittagong Co. Ltd. and Another
Calcutta High Court · AIR 1925 Cal 102 : 84 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 144
High Courts27 Jul 1923
Charu Chandra Ghose and Others Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 502
Penal Code, 1860 (IPC) — Section 120B
High Courts27 Jul 1923
Charu Chandra Ghose and Others Vs Emperor
Calcutta High Court · 81 Ind. Cas. 810
Penal Code, 1860 (IPC) — Section 30, 415, 420
High Courts27 Jul 1923
Muller Maclean and Co. Vs S.M. Ataulla and Co.
Calcutta High Court · (1924) ILR (Cal) 320