High Courts07 Mar 1923
Sheikh Abdul Rashid and Others Vs Sheikh Momtaz
Calcutta High Court · 76 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
COURT ARCHIVE
Calcutta High Court judgments, 1923
491 judgments · page 19 of 25
High Courts05 Mar 1923
In Re: Amulya Charan Dutt and Another
Calcutta High Court · 76 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts02 Mar 1923
Ram Kumar Das Vs Nanda Kumar Shaha
Calcutta High Court · AIR 1924 Cal 248 : 75 Ind. Cas. 27
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 199
High Courts02 Mar 1923
Hemendra Lal Singh Deo Vs Fakir Chandra Datta
Calcutta High Court · 74 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 34 Rule 4
High Courts02 Mar 1923
Durga Charan Maji Vs Poresh Bewa
Calcutta High Court · AIR 1925 Cal 105 : 76 Ind. Cas. 336
High Courts02 Mar 1923
W. Rebeiro Vs Elias E.M. Jacob
Calcutta High Court · AIR 1923 Cal 553 : 77 Ind. Cas. 623
High Courts01 Mar 1923
Muhammad Khandu Sarkar Vs Sadak Ali Sheikh and Others
Calcutta High Court · AIR 1923 Cal 577 : 76 Ind. Cas. 963
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Feb 1923
Bhairabendra Narain Deb Vs Udai Narain Deb and Others
Calcutta High Court · AIR 1924 Cal 251
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 25 Rule 1
High Courts28 Feb 1923
Bhairabendra Narain Deb and Others Vs Udai Narain Deb and Others
Calcutta High Court · 79 Ind. Cas. 298
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 Feb 1923
Sri Pratab Chandra Deo Dhabal Deb Vs Sri Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · 75 Ind. Cas. 417
High Courts27 Feb 1923
Sasi Kanta Acharjya Vs Salim Sheikh
Calcutta High Court · AIR 1923 Cal 624 : 74 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts26 Feb 1923
Nursing Dass Kothari Vs Chuttoolall Misser
Calcutta High Court · AIR 1923 Cal 641 : 74 Ind. Cas. 996
Calcutta Improvement Act, 1911 — Section 63(2)Contract Act, 1872 — Section 20Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts23 Feb 1923
Tulsi Telini Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 64
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 380
High Courts23 Feb 1923
Prasanna Chandra Majumdar Vs Upendra Nath Shaw
Calcutta High Court · AIR 1923 Cal 658 : 75 Ind. Cas. 362
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 143
High Courts22 Feb 1923
Nagendra Chandra Dhar Vs Emperor
Calcutta High Court · AIR 1923 Cal 717 : 76 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 363
High Courts22 Feb 1923
Ganesh Sahu Vs Emperor
Calcutta High Court · 73 Ind. Cas. 931
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 411
High Courts21 Feb 1923
Firm Prasanna Kumar Pal Sanatan Kunda Vs Punaulla Miji and Another
Calcutta High Court · AIR 1923 Cal 659 : 79 Ind. Cas. 77
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts21 Feb 1923
Darajuddin Akanda and Another Vs Emperor
Calcutta High Court · AIR 1923 Cal 672 : 73 Ind. Cas. 936
Penal Code, 1860 (IPC) — Section 363