High Courts29 Jul 1920
Karim Sheikh and Others Vs Afajuddi Sheikh
Calcutta High Court · AIR 1921 Cal 330 : 64 Ind. Cas. 805
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 7 of 26
High Courts29 Jul 1920
Balaram Guria and on his Death his Heir and Legal Representative Sankar Chandra Gauria by his next Friend Chaitanya Guria and Others Vs Syama Charan Mondal and Others
Calcutta High Court · 60 Ind. Cas. 298
High Courts29 Jul 1920
Apurba Krishna Roy Vs Srimati Atarmani Dassi
Calcutta High Court · (1920) 07 CAL CK 0011
High Courts29 Jul 1920
Hem Chandra Dutta Vs Girindra Chandra Chaudhury
Calcutta High Court · AIR 1921 Cal 403 : 60 Ind. Cas. 797
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts29 Jul 1920
Haripada Ghose and Others Vs Nirod Krishna Ghose and Others
Calcutta High Court · AIR 1921 Cal 383 : 61 Ind. Cas. 687
Transfer of Property Act, 1882 — Section 118
High Courts28 Jul 1920
Sadat Ali and Others Vs Emperor
Calcutta High Court · 58 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts28 Jul 1920
Amar Chand Roy Vs Prasanna Dasi
Calcutta High Court · AIR 1921 Cal 603 : 61 Ind. Cas. 529
Bengal Tenancy Act, 1885 — Section 11, 13(a), 18, 85
High Courts28 Jul 1920
Shew Khelaon Ram Kalwar Vs Nayan Bepari
Calcutta High Court · 60 Ind. Cas. 431
High Courts28 Jul 1920
Mrigendra Nath Saha and Others Vs Krishna Chandra Saha and Others
Calcutta High Court · AIR 1921 Cal 355 : 61 Ind. Cas. 201
High Courts26 Jul 1920
Raja Sati Prosad Gorga Bahadur and Others Vs Sanatan Dhara and Others
Calcutta High Court · 61 Ind. Cas. 549
Bengal Tenancy Act, 1885 — Section 105, 105(1), 188
High Courts26 Jul 1920
Budhu Ahir Vs Emperor
Calcutta High Court · AIR 1921 Cal 356 : 62 Ind. Cas. 179
Criminal Procedure Code, 1898 (CrPC) — Section 118Penal Code, 1860 (IPC) — Section 323
High Courts23 Jul 1920
Nibaran Chandra Dutt Vs Martin and Co. and Another
Calcutta High Court · 58 Ind. Cas. 408
Limitation Act, 1908 — Section 5
High Courts23 Jul 1920Dismissed
Amar Chand Roy Vs Prasanna Dasi
Calcutta High Court · (1920) 07 CAL CK 0057
High Courts23 Jul 1920
Tarak Nath Sarkar and Another Vs Srish Chandra Rai and Others
Calcutta High Court · 60 Ind. Cas. 412
High Courts23 Jul 1920
The Secretary of State For India in Council Vs Ananda Mohon Roy and Others
Calcutta High Court · 65 Ind. Cas. 145
Bengal Patni Taluks Regulation, 1819 — Section 2
High Courts23 Jul 1920
Ayemuddin Bewa Vs Asimuddin Pramanik
Calcutta High Court · (1920) 07 CAL CK 0012
High Courts23 Jul 1920
Satyendra Nath Banerjee Vs Krishnasakha Kar and Another
Calcutta High Court · 69 Ind. Cas. 7
High Courts22 Jul 1920
Sulin Mohon Banerjee and Others Vs Raj Krishna Ghosh and Another
Calcutta High Court · AIR 1921 Cal 582 : 60 Ind. Cas. 826
Transfer of Property Act, 1882 — Section 43
High Courts22 Jul 1920
Dharam Chand Gain Vs Kanaksarkar
Calcutta High Court · AIR 1921 Cal 638 : 68 Ind. Cas. 991
Bengal Tenancy Act, 1885 — Section 46Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15