High Courts17 Aug 1920
Nagendra Nath Ghose and Another Vs Lawrence Jute Company Limited and Others
Calcutta High Court · AIR 1921 Cal 197 : 61 Ind. Cas. 544
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 5 of 26
High Courts17 Aug 1920
Laloo Karikar and Others Vs Jagat Chandra Saha and Others
Calcutta High Court · AIR 1921 Cal 572 : 62 Ind. Cas. 428
High Courts17 Aug 1920
Govinda Sundar Singh Chowdhury and on his death his heirs and Legal Representatives Hareram Sinha Chowdhury and Others Vs Mohesh Chandra Gope
Calcutta High Court · 62 Ind. Cas. 504
High Courts17 Aug 1920
Sayrat Saha Vs Sader Saha and Others
Calcutta High Court · 61 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Evidence Act, 1872 — Section 92
High Courts16 Aug 1920
Hosenjan Choudhuri Vs Mirza Mahafeduddin and Others
Calcutta High Court · 62 Ind. Cas. 619
Bengal Tenancy Act, 1885 — Section 29
High Courts16 Aug 1920
Surendra Nath Singh and Others Vs Giridhari Singh and Others
Calcutta High Court · 62 Ind. Cas. 633
Limitation Act, 1963 — Section 26
High Courts16 Aug 1920
Tenaram Mondal Vs Emperor
Calcutta High Court · AIR 1921 Cal 257 : 61 Ind. Cas. 1003
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 304
High Courts14 Aug 1920
Tarakeswar Pal Chowdhury Vs Srish Chandra Ghosh Mandal and Others
Calcutta High Court · 80 Ind. Cas. 628
Evidence Act, 1872 — Section 90
High Courts13 Aug 1920
Soudamini Dasya Choudhurany, Executrix To The Estate of Her husband, Late Raghunath Das Vs The Secretary of State for India In Council
Calcutta High Court · 65 Ind. Cas. 76
Bengal Alluvion and Diluvion Act, 1847 — Section 3
High Courts13 Aug 1920
Kamini Kumar Taluqdar Vs Shib Sundari Devi
Calcutta High Court · 62 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 3
High Courts13 Aug 1920
Barendra Nath Mitter Vs Martin and Co. and Others
Calcutta High Court · AIR 1921 Cal 801 : 62 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1), 64, 73
High Courts13 Aug 1920
Kali Nath Hakrabartty and Others Vs Naimudd and Another
Calcutta High Court · 60 Ind. Cas. 711
High Courts12 Aug 1920
Nibaran Chandra Mukherjee Vs Sital Chandra Bag
Calcutta High Court · AIR 1921 Cal 201 : 62 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts12 Aug 1920
Hari Mohan Modak Vs Rameswar Das and Others
Calcutta High Court · 64 Ind. Cas. 737
High Courts11 Aug 1920
Haran Sheikh and Others Vs Ramesh Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1921 Cal 622 : 62 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Letters Patent Act, 1865 — Clause 15
High Courts11 Aug 1920
Upendra Nath Saha Vs Adhar Chandra Saha and Others
Calcutta High Court · 63 Ind. Cas. 436
High Courts11 Aug 1920
Sheikh Kalu Sharif and Others Vs Abhoy Charan Karmokar
Calcutta High Court · 62 Ind. Cas. 445
High Courts10 Aug 1920
Har Chandra Roy and Others Vs Mohamad Hasim and Others
Calcutta High Court · AIR 1921 Cal 554 : 66 Ind. Cas. 312
High Courts10 Aug 1920
Kandarpa Nag Vs Banwari Lal Nag and Others
Calcutta High Court · AIR 1921 Cal 356(1) : 60 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Aug 1920
Nilu Roy Vs Asirbad Mandal and Another
Calcutta High Court · AIR 1921 Cal 321 : 60 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11