High Courts02 Nov 1920
Emperor Vs Rash Behari Ghose and Another
Calcutta High Court · 62 Ind. Cas. 590
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 3 of 26
High Courts29 Oct 1920
Arumugam Pillai and Others Vs Pandigam Ambalam and Another
Calcutta High Court · 62 Ind. Cas. 630
Limitation Act, 1963 — Article 44
High Courts22 Sept 1920
Shamsul Haq Vs Emperor
Calcutta High Court · AIR 1921 Cal 344 : 64 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 109, 161
High Courts01 Sept 1920Allowed
Rajani Nath Das Vs Nitai Chandra Dey
Calcutta High Court · (1920) 09 CAL CK 0001
High Courts31 Aug 1920
Jagadish Ch. Boss Vs The King-Emperor
Calcutta High Court · (1920) 08 CAL CK 0067
High Courts31 Aug 1920
Re: Nitai Churn Ghosh, an Insolvent : Rash Behary Ghose Vs The Official Assignee of Calcutta
Calcutta High Court · (1920) 08 CAL CK 0044
High Courts31 Aug 1920
Laloo Karikar and Others Vs Jagat Chandra Saha and Others
Calcutta High Court · (1920) 08 CAL CK 0017
High Courts31 Aug 1920
Rash Behari Ghose Vs The Official Assignee
Calcutta High Court · AIR 1921 Cal 95 : 68 Ind. Cas. 341
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts31 Aug 1920
Behari Lal Sikdar and Others Vs Harsuk Dass Chhakinal and Others
Calcutta High Court · 61 Ind. Cas. 904
Provincial Insolvency Act, 1920 — Section 24, 28, 38
High Courts30 Aug 1920
Birendra Kishor Manikya Vs Secretary of State for India
Calcutta High Court · (1920) 08 CAL CK 0073
High Courts30 Aug 1920
Syed Mohsenuddin Vs Bhagaban Chandra Sutradhar and Others
Calcutta High Court · AIR 1921 Cal 444 : 61 Ind. Cas. 443
Bengal Tenancy Act, 1885 — Section 86
High Courts30 Aug 1920
Bhola Nath Khanra and Others Vs Purna Chandra Banerjee and Others
Calcutta High Court · AIR 1921 Cal 548 : 67 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts30 Aug 1920
Ram Chand Sur Vs Iswar Chandra Giri and Others
Calcutta High Court · 61 Ind. Cas. 539
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 53(a)
High Courts30 Aug 1920
Maharaja Birendra Kishore Manikya Bahadur Vs Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 262 : 61 Ind. Cas. 112
Income Tax Act, 1918 — Section 2(1), 51
High Courts30 Aug 1920
Chandra Kanta Nath and Others Vs Amjad Ali Hazi
Calcutta High Court · AIR 1921 Cal 451 : 61 Ind. Cas. 466
Bengal Tenancy Act, 1885 — Section 49(b), 85(2)
High Courts30 Aug 1920Allowed
Harendra Kumara Roy Chowdhury and others Vs Hara Kishore Pal
Calcutta High Court · (1920) 08 CAL CK 0007
High Courts30 Aug 1920
Narayan Kissen Sen Vs Corporation of Calcutta
Calcutta High Court · (1920) 08 CAL CK 0004
High Courts27 Aug 1920
Anilabala Chowdhurani Vs Dhirendra Nath Saha
Calcutta High Court · AIR 1921 Cal 309 : 65 Ind. Cas. 57
Lunacy Act, 1912 — Section 38