High Courts27 Aug 1920
Srimati Sashibala Debi Vs Srimati Amola Debi and Others
Calcutta High Court · 66 Ind. Cas. 61
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 4 of 26
High Courts27 Aug 1920
Ali Muhammad Mandal and Others Vs Piggot and Others
Calcutta High Court · 60 Ind. Cas. 325
High Courts27 Aug 1920
Nilmani Kar and Others Vs Raja Sati Prasad Garga Bahadur and Others
Calcutta High Court · AIR 1921 Cal 397 : 61 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 105, 52(6)
High Courts27 Aug 1920Allowed
Nagendra Nath Ghosh and Another Vs Lawrence Jute Co., Ld. and Others
Calcutta High Court · (1920) 08 CAL CK 0008
High Courts27 Aug 1920Dismissed
Srimati Anilabala Choodhurani Vs Dhirendra Nath Saha Choudhury and Another
Calcutta High Court · (1920) 08 CAL CK 0002
High Courts24 Aug 1920Dismissed
Narendra Lal Khan Vs Bhola Nath Bhuya and Others
Calcutta High Court · (1920) 08 CAL CK 0058
High Courts24 Aug 1920
Abbas Ali Sarkar Vs Salimuddin Sarkar
Calcutta High Court · 62 Ind. Cas. 692
Transfer of Property Act, 1882 — Section 65
High Courts24 Aug 1920Dismissed
Narendra Lal Khan Vs Bhola Nath Bhuya and others
Calcutta High Court · (1920) 08 CAL CK 0048
High Courts24 Aug 1920
Soudamini Dassi Vs Bahari Lal Biswas and Another
Calcutta High Court · 61 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts23 Aug 1920
Annada Mohan Roy Vs Gour Mohan Mallik
Calcutta High Court · AIR 1921 Cal 501 : 65 Ind. Cas. 27
Transfer of Property Act, 1882 — Section 6(a)
High Courts20 Aug 1920
The Manager, Indian Motor Taxi Cab Company Limited Vs The Corporation of Calcutta
Calcutta High Court · AIR 1921 Cal 107 : 61 Ind. Cas. 641
Calcutta Municipal Act, 1899 — Section 559(18)Motor Vehicles Act, 1914 — Section 11(2)(f)(i)
High Courts20 Aug 1920
Rakshab Mandal and Another Vs Tarangini Deyi and Others
Calcutta High Court · AIR 1921 Cal 332 : 62 Ind. Cas. 448
Evidence Act, 1872 — Section 44
High Courts20 Aug 1920
Satish Chandra Mitra Vs Emperor on the Complaint of Manmotha Nath Mitra
Calcutta High Court · 61 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts18 Aug 1920
Bhagirath Molo and Others Vs Annada Prosunna Mukhapadhaya and Others
Calcutta High Court · 60 Ind. Cas. 778
High Courts18 Aug 1920
Surendra Nath Chatterjee and Another Vs Saroj Bandhu Bhattacharjee and Others
Calcutta High Court · AIR 1921 Cal 408 : 70 Ind. Cas. 923
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Succession Act, 1865 — Section 125
High Courts18 Aug 1920
Raja Bejoy Singh Dudhuria Vs Hem Chandra Chowdhury
Calcutta High Court · AIR 1921 Cal 520 : 62 Ind. Cas. 925
High Courts18 Aug 1920
Bipin Behari Ghosh Vs Hari Charan Ghosh and Others
Calcutta High Court · 64 Ind. Cas. 628
High Courts18 Aug 1920
Durga Prosad Sen Vs Kali Charan Aich Roy
Calcutta High Court · 64 Ind. Cas. 742
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts17 Aug 1920
Deb Kumar Roy Choudhury Vs Debnath Barna Bipra and Others
Calcutta High Court · 64 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1