High Courts09 Aug 1920
Rash Behari Saha Vs Phani Bhusan Haldar
Calcutta High Court · (1920) 08 CAL CK 0043
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 6 of 26
High Courts09 Aug 1920
Surendra Nath Saha and Others Vs Nakoor Chandra Chakravarty and Others
Calcutta High Court · 64 Ind. Cas. 716
Bengal Tenancy Act, 1885 — Section 182, 76
High Courts06 Aug 1920
Tara Prosanna Bhattacharjee Chowdhury and on his Death his Heirs and Legal representatives Rama Prosanna Bhattacharjee Chowdhury and Others Vs Nazir Mamud Sardar and Others
Calcutta High Court · 61 Ind. Cas. 345
High Courts06 Aug 1920
Protap Chandra Gope and Others Vs Sarat Chandra Gangopadhya
Calcutta High Court · AIR 1921 Cal 101 : 62 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, Order 21 Rule 68, 64
High Courts06 Aug 1920
Mahendra Nath Mondal and Another Vs Sheikh Shamsuddin and Others
Calcutta High Court · AIR 1921 Cal 146 : 62 Ind. Cas. 344
High Courts05 Aug 1920
Sheikh Bara Kalim Vs Rajendranath Roy and Others
Calcutta High Court · 64 Ind. Cas. 751
High Courts05 Aug 1920
In Re: Faezulla
Calcutta High Court · 61 Ind. Cas. 522
Penal Code, 1860 (IPC) — Section 326, 34
High Courts05 Aug 1920
Jyotish Chandra Dutt Vs Atit Saha Kinkar Shah and Others
Calcutta High Court · 61 Ind. Cas. 275
Contract Act, 1872 — Section 16(3)
High Courts05 Aug 1920
Mani Tara Bose Vs Daliuddi Sheikh and Others
Calcutta High Court · 61 Ind. Cas. 335
High Courts05 Aug 1920
Raja Kristo Das Law and Others Vs Abdul Karim and Others
Calcutta High Court · AIR 1921 Cal 220 : 62 Ind. Cas. 474
High Courts05 Aug 1920
Manmatha Nath Biswas and Another and Jitendra Nath Roy Vs Khirod Gobinda Chowdhuri and Others
Calcutta High Court · 60 Ind. Cas. 501
High Courts05 Aug 1920
Endaj Ali Biswas and Another Vs Arjun Chandra Biswas and Others
Calcutta High Court · 62 Ind. Cas. 704
High Courts04 Aug 1920
Shashi Bhusan Moral Vs Deb Nath Moral and Others
Calcutta High Court · 60 Ind. Cas. 705
High Courts04 Aug 1920
Nripendra Kumar Dutta, Receiver to the Estate of Late Gobinda Lal Das Chowdhuri Vs Nikunja Behari Das Chowdhuri and Others
Calcutta High Court · 63 Ind. Cas. 843
High Courts04 Aug 1920
Nibaran Chandra Sen Gupta and Another Vs Sashi Bhusan Sen and Another
Calcutta High Court · 60 Ind. Cas. 729
High Courts04 Aug 1920Allowed
Haran Sheikh and Others Vs Ramesh Chandra Bhuttacharjee and Others
Calcutta High Court · (1920) 08 CAL CK 0001
High Courts02 Aug 1920
Sudhanya Santra and Another Vs Basanta Kumar Sarkar and Another
Calcutta High Court · 61 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 153
High Courts02 Aug 1920
Sheikh Rahimmaddi Vs Emperor at the Prosecution of Dwarka Nath Basistha
Calcutta High Court · 61 Ind. Cas. 173
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts30 Jul 1920
Krishna Lal Dhar Administrator to the estate of the late Mohendra Nath Dhar Vs Profulla Kumar Dhar on behalf of himself and his Brother Probodh Kumar Dhar
Calcutta High Court · 60 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 406
High Courts30 Jul 1920
Mukbul Ali Vs Emperor
Calcutta High Court · 59 Ind. Cas. 133
Opium Act, 1878 — Section 9(c)