High Courts30 Nov 1920

Mafizuddin Khan Vs Emperor

Calcutta High Court · AIR 1921 Cal 557 : 61 Ind. Cas. 793

Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 30
High Courts19 Nov 1920

Lalit Kumar Mukerjee Vs Dasarathi Singha

Calcutta High Court · AIR 1921 Cal 139 : 66 Ind. Cas. 261

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Guardians and Wards Act, 1890 — Section 9(2)Probate and Administration Act, 1881 — Section 4