High Courts14 Jul 1920
Abdul Kader Vs Mon Mohan Gope
Calcutta High Court · AIR 1921 Cal 149 : 66 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 9 of 26
High Courts13 Jul 1920
Aloke Mohan Saha Vs The Narayanganj Municipality
Calcutta High Court · 59 Ind. Cas. 137
Bengal Municipal Act, 1932 — Section 202
High Courts13 Jul 1920
Meajan Mondal Vs Jogendra Nath De and Others
Calcutta High Court · AIR 1921 Cal 81 : 63 Ind. Cas. 949
High Courts13 Jul 1920
Satis Chandra Ckakrabarti Vs Ram Dayal De
Calcutta High Court · AIR 1921 Cal 1 : 59 Ind. Cas. 143
Criminal Procedure Code, 1898 (CrPC) — Section 185, 403Penal Code, 1860 (IPC) — Section 181, 193, 499, 500
High Courts12 Jul 1920
Srimati Gol Asmater Khatun and Others Vs Nawab Khajeh Habibulla and Others
Calcutta High Court · 64 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts09 Jul 1920
Mahamud Masor Mahmud Mea Vs Zafur Mahmud ahd Ors.
Calcutta High Court · 62 Ind. Cas. 702
Evidence Act, 1872 — Section 95
High Courts09 Jul 1920
Moti Lal Pal Choudhury in his own right and as Executor and Administrator to the estate of late Mahima Chandra Pal Choudhury and Others Vs Chandra Coomar Sen and on his death his Heirs and Legal Representatives Satya Prosunna Sen Sarcar and Others and Chittaranjan Sen and Others
Calcutta High Court · 60 Ind. Cas. 312
Limitation Act, 1908 — Article 143, 14Transfer of Property Act, 1882 — Section 111(g)
High Courts08 Jul 1920
Hon''ble Sir Bijoy Chand Mahatap, Maharajadhiraj Bahadur Vs Asutosh Chakrabarty and Lalmoni Lahiri and Others
Calcutta High Court · 62 Ind. Cas. 73
High Courts08 Jul 1920
Gour Chandra Das and Another Vs Mon Mohini Dasi
Calcutta High Court · AIR 1921 Cal 142 : 62 Ind. Cas. 476
High Courts07 Jul 1920
Khitipati Roy Vs Dharani Mohan Mookerjee
Calcutta High Court · AIR 1921 Cal 229 : 64 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132
High Courts07 Jul 1920
Moesh Chandra De Vs Kali Kanta and Others
Calcutta High Court · 60 Ind. Cas. 708
High Courts06 Jul 1920
Chaitanya Krishna Mandal Vs Soudhyamoni Dasi and Others
Calcutta High Court · AIR 1921 Cal 555 : 64 Ind. Cas. 773
High Courts05 Jul 1920
Kumud Ban Mohunt Vs Tripura Charan Choudhury and Others
Calcutta High Court · AIR 1921 Cal 783 : 60 Ind. Cas. 464
High Courts05 Jul 1920Allowed
Mohesh Dutta Sukla and Others Vs Sheikh Basir alias Dhurua
Calcutta High Court · (1920) 07 CAL CK 0056
High Courts05 Jul 1920
Chairman of the Commissioners of the Joynagar Municipality Vs Srimati Sailabala Dutta and Others
Calcutta High Court · AIR 1921 Cal 485 : 61 Ind. Cas. 511
Bengal Municipal Act, 1932 — Section 85, 87
High Courts05 Jul 1920
Radha Raman Saha Banikya Vs Sitanath Banikya and Others
Calcutta High Court · 60 Ind. Cas. 738
High Courts05 Jul 1920
Hari Nath Bandopadhya Vs Promatha Nath Dey Chowdhury and Others
Calcutta High Court · AIR 1921 Cal 127 : 64 Ind. Cas. 747
Registration Act, 1908 — Section 3
High Courts05 Jul 1920
Harish Chandra Guha Vs Nripendra Coomar Chakravarti and Others
Calcutta High Court · 59 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 66