High Courts02 Jul 1920
Ali Mohammad Mondal and Others Vs Fakiruddi Munshi and Others
Calcutta High Court · 59 Ind. Cas. 643
Bengal Tenancy Act, 1885 — Section 106Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 10 of 26
High Courts02 Jul 1920
Ambika Charan Hazra Vs Bhani Ram Rathi and Others
Calcutta High Court · 64 Ind. Cas. 219
High Courts02 Jul 1920
Surendra Nath Chatterjee Vs Jogendra Nath Adhikari
Calcutta High Court · (1920) 07 CAL CK 0052
Contract Act, 1872 — Section 16, 74
High Courts02 Jul 1920
Roy Jatindranath Chowdhury and Others Vs Ajodhaya Nath Nandi and Others
Calcutta High Court · 60 Ind. Cas. 743
High Courts01 Jul 1920
Bali Debya Vs Kariman Halvai and Another
Calcutta High Court · 60 Ind. Cas. 750
High Courts01 Jul 1920
Kadir Buksha Mia Vs Raichernessa Shahebani and Others
Calcutta High Court · 62 Ind. Cas. 766
High Courts01 Jul 1920Dismissed
Rajani Kanta Das Vs Purna Chandra Kundu
Calcutta High Court · (1920) 07 CAL CK 0047
High Courts01 Jul 1920
Harising Nehal Chand Vs Kankinarah Co., Ltd.
Calcutta High Court · AIR 1921 Cal 45 : 66 Ind. Cas. 389
Arbitration Act, 1940 — Section 14Common Law Procedure Act, 1864 — Section 8
High Courts30 Jun 1920
Molla Ataul Huq Vs The Chairman of the Manicktola Municipality
Calcutta High Court · AIR 1921 Cal 85 : 57 Ind. Cas. 960
Bengal Municipal Act, 1884 — Section 15Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
High Courts30 Jun 1920
Bidhumukhi Dasi and Others Vs Bhaba Sundari Dasi and Kala Kuti Bibi and Others Umesh Chandra Sur and Another Vs Bhaba Sundari Dasi and Kshitish Chandra Chatterjee and Others
Calcutta High Court · 59 Ind. Cas. 868
Bengal Tenancy Act, 1885 — Section 167, 65
High Courts30 Jun 1920
Rash Behari Chowdhury Vs Upendra Nath Saha and Others
Calcutta High Court · 64 Ind. Cas. 711
High Courts30 Jun 1920
Reaj-ud-din Dalal Vs The Secretary of State for India in Council Shahanutulla Mia and Others Vs Bhaby Mahmud Sarkar and Others
Calcutta High Court · 60 Ind. Cas. 759
High Courts30 Jun 1920
Bhairab Chandra Koley and Another Vs Kali Charan Dhara and Others
Calcutta High Court · 61 Ind. Cas. 106
High Courts29 Jun 1920
Sabjan Manual Vs Haripado Saha and Others
Calcutta High Court · AIR 1921 Cal 599 : 66 Ind. Cas. 103
Bengal Tenancy Act, 1885 — Section 137, 167
High Courts29 Jun 1920
Hem Chandra Chowdhury Vs Chandra Mohan Namodas and Others
Calcutta High Court · 60 Ind. Cas. 204
Eastern Bengal and Assam Tenancy Amendment Act, 1908 — Section 147A
High Courts29 Jun 1920
In Re: Nafar Chandra Dome (Mondal)
Calcutta High Court · 60 Ind. Cas. 321
Legal Practitioners Act, 1879 — Section 36, 36(1)
High Courts29 Jun 1920
Chandra Mohan Ghorai and Others Vs Prosunna Kumar Maity
Calcutta High Court · 64 Ind. Cas. 259
High Courts28 Jun 1920
Khaja Samshudin alias Khaja Suekroo Vs Pyari Lal Das, Chairman, Dacca Municipality and Others
Calcutta High Court · AIR 1921 Cal 161 : 60 Ind. Cas. 498
High Courts25 Jun 1920
Banga Chandra Pal and Syama Charan Pal and Others Vs Kailash Chandra Pal and Others
Calcutta High Court · 58 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 182