High Courts11 Jun 1920
Modhu Sudan Das Mohant Goswami Vs Srimati Iswari Deyi Debi and Others
Calcutta High Court · AIR 1921 Cal 152(1) : 61 Ind. Cas. 25
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 12 of 26
High Courts11 Jun 1920
Dekari Tea Co. Ltd. Vs The Assam Bengal Railway Co.
Calcutta High Court · 61 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts10 Jun 1920
Kshetra Mohan Paddar and Others Vs Azizullah Mea and Others
Calcutta High Court · 57 Ind. Cas. 902
High Courts09 Jun 1920
Gopal Mollah and Others Vs Mafidannessa Bibi and Others
Calcutta High Court · 61 Ind. Cas. 200
Bengal Tenancy Act, 1885 — Section 86
High Courts09 Jun 1920
Basanta Kumari Chaudhubani and Another Executrices of The Wlll of Late Sasi Bhusan Chaudhuri Vs Krishna Nalini Dassya and, on here death, Bangeswar Ghose and Others
Calcutta High Court · 59 Ind. Cas. 312
Bengal Tenancy Act, 1885 — Section 158
High Courts09 Jun 1920
Ram Sundar Das and on his death his Heir and Legal representative Rakesh Chandra Das by his Mother and Next friend Bilash Munjari Dasi Vs Shajidur Rahaman and Another
Calcutta High Court · 60 Ind. Cas. 460
High Courts09 Jun 1920
Purna Chandra Das and Another Vs Ali Muhammad
Calcutta High Court · 70 Ind. Cas. 999
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts09 Jun 1920
Amulya Charan Sarkar and Others Vs Amrita Lal Mukherjee
Calcutta High Court · 60 Ind. Cas. 336
High Courts09 Jun 1920
Brojo Gopal Gossain having Died in his place his wife and Heiress Monhini Devi alias Gopali Sundari Devi Vs Rajani Kanta Ghose and Others
Calcutta High Court · 60 Ind. Cas. 473
High Courts07 Jun 1920
Madhu Mangal Sadhu Vs Gour Sundar Swarnakar and Another
Calcutta High Court · 60 Ind. Cas. 733
High Courts06 Jun 1920
Nibaran Chandra Haldar Vs Parbati Charan Naskar and Bhusan Chandra Tanti and Others
Calcutta High Court · 60 Ind. Cas. 454
High Courts04 Jun 1920
Hemanta Kumar Bhaduri Vs Sudhangsu Gobind Choudhuri
Calcutta High Court · AIR 1921 Cal 175 : 62 Ind. Cas. 436
High Courts04 Jun 1920
Kali Mahmud Talukdar and Others Vs Dina Bandhu Dutt and Others
Calcutta High Court · 62 Ind. Cas. 502
High Courts04 Jun 1920
E.H. Ducasse Vs E.M.D. Cohen
Calcutta High Court · AIR 1921 Cal 99 : 60 Ind. Cas. 105
High Courts03 Jun 1920
Samsul Nehar Bibi Vs Moulvi Mohiud-din-Ahmad and Others
Calcutta High Court · AIR 1921 Cal 225 : 59 Ind. Cas. 355
High Courts03 Jun 1920
Nityananda Sarkar and on his death his heir and Legal representative Kali Krishna Sircar by his next friend and guardian Bhuban Mohan Mazoomdar Vs Hari Mohan Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 750
Bengal Tenancy Act, 1885 — Section 12
High Courts03 Jun 1920
Sashi Bhusan Bose and Others Vs Parasulla Mullick
Calcutta High Court · 64 Ind. Cas. 721