High Courts04 Jun 1918
Satish Mohini Debya and Others Vs Pabna Bank Limited
Calcutta High Court · 47 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 12 of 27
High Courts04 Jun 1918
Kasiswar Goswami Vs Amiruddin alias Zukka Gazi
Calcutta High Court · AIR 1919 Cal 652(1) : 47 Ind. Cas. 14
High Courts04 Jun 1918
Rash Mohan Saha and Another Vs Kristo Das Roy and Others
Calcutta High Court · 47 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts31 May 1918
Raja Narendra Lal Khan Vs Hrishikesh Mukherjee and Others Debnandan Mukherjee and Raja Narendra Lal Khan Vs Ramanath Banerjee
Calcutta High Court · AIR 1919 Cal 875 : 46 Ind. Cas. 765
Betting and Loans (Infants) Act, 1892 — Section 5
High Courts31 May 1918
Abdul Hamid Sadagar Vs Srimati Akhina Khatun
Calcutta High Court · AIR 1919 Cal 1072(2) : 47 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts31 May 1918
Bhut Nath Chatterjee Vs Biraj Mohini Debi
Calcutta High Court · 49 Ind. Cas. 87
High Courts30 May 1918
Hemanta Kumar Kar Vs Birendra Nath Roy Choudhury and Others
Calcutta High Court · AIR 1919 Cal 969 : 47 Ind. Cas. 1003
High Courts30 May 1918
Sheikh Ala Bux and Others Vs Sheikh Khidir Ahmad and Others
Calcutta High Court · 46 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts29 May 1918
Amrita Lal Roy and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · 46 Ind. Cas. 447
Bengal Land Revenue Sales Act, 1859 — Section 6
High Courts29 May 1918
Kali Prasonno Maity and Another Vs The Secretary of State for India and Others
Calcutta High Court · 51 Ind. Cas. 144
Bengal Tenancy Act, 1885 — Section 102(h), 104H
High Courts29 May 1918
G.B. Nairkar Vs Nalini Ranjan Sirkar and Another
Calcutta High Court · 46 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 355, 501
High Courts29 May 1918
Narendra Nath Mitra Vs E. Studd
Calcutta High Court · 46 Ind. Cas. 708
Penal Code, 1860 (IPC) — Section 411
High Courts28 May 1918
Raja Narendra Lal Khan Vs Manmotha Ranjan Pal and Others
Calcutta High Court · AIR 1919 Cal 1000(1) : 47 Ind. Cas. 197
High Courts28 May 1918
Murari Mahan Das Vs Tofel Sha and Others
Calcutta High Court · 47 Ind. Cas. 164
High Courts27 May 1918
Rustomjee Dhanjibhai Sethna Vs Frederic Gaebele
Calcutta High Court · (1919) ILR (Cal) 352
High Courts27 May 1918
Lakshmi Prasanna Mojumdar Vs Rajindra Poddar
Calcutta High Court · 47 Ind. Cas. 831
High Courts27 May 1918
Santok Chand Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 432
Penal Code, 1860 (IPC) — Section 406
High Courts27 May 1918
Rustomjee Dhunjibhai Sethna Vs Frederic Gaebele and Another
Calcutta High Court · 51 Ind. Cas. 486
High Courts27 May 1918
Jagadish Narain Paramanik and Others Vs Mahamuddin Mahamed and Others Represented by Their Guardian Grandmother Alakjadi Bewa and Another
Calcutta High Court · 46 Ind. Cas. 529
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 May 1918
Santok Chand and Another Vs Sugan Chand Manawat
Calcutta High Court · 46 Ind. Cas. 836
Penal Code, 1860 (IPC) — Section 406